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ITAT Chandigarh Bench

6,746 judgments

SUKH PAL SINGH,SANJAULI vs ITO, WARD-2, SHIMLA

ITA 535/CHANDI/2023[2014-15]Status: Disposed15/7/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SKY AMA INFRA PRIVATE LIMITED,LUDHIANA, PUNJAB vs DCIT, CC-2, LUDHIANA

ITA 396/CHANDI/2023[2018-19]Status: Disposed15/7/2025AY 2018-19

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AMICO TEXTILES,SOLAN vs DCIT CC-1, CHANDIGARTH

ITA 430/CHANDI/2022[2013-14]Status: Disposed15/7/2025AY 2013-14

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RTV INTERNATIONAL,SOLAN vs PR.CIT, SHIMLA

ITA 131/CHANDI/2021[2014-15]Status: Disposed15/7/2025AY 2014-15

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DCIT, LUDHIANA vs SH. MAHESH KUMAR GOYAL, LUDHIANA

ITA 1019/CHANDI/2016[2012-13]Status: Disposed15/7/2025AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

THE GAROH CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,DHARAMSHALA, KANGRA vs INCOME TAX OFFICER, DHARAMSHALA, DHARAMSHALA

ITA 67/CHANDI/2025[2016-17]Status: Disposed10/7/2025AY 2016-17

SHRI. LALIET KUMAR (Judicial Member)

THE GAROH CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,DHARAMSHALA, KANGRA vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA

ITA 66/CHANDI/2025[2015-16]Status: Disposed10/7/2025AY 2015-16

SHRI. LALIET KUMAR (Judicial Member)

BIJENDER SINGH DHANKHAR,PINJORE vs INCOME TAX OFFICER, WARD 1, PANCHKULA

ITA 222/CHANDI/2025[2017-18]Status: Disposed10/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

THE LADWA CO-OP MARKETING CUM PROCESSING SOCIETY LTD ,HARYANA vs INCOME TAX OFFICER, WARD-1, KURUKSHETRA

ITA 814/CHANDI/2024[2017-18]Status: Disposed10/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MUKESH,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA

ITA 44/CHANDI/2025[2022-23]Status: Disposed9/7/2025AY 2022-23

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

THE DHELU GRAM SEWA SEHKARI SABHA SIMIT,CHAUNTRA vs INCOME TAX OFFICER, MANDI, MANDI

ITA 214/CHANDI/2025[2017-18]Status: Disposed9/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAJESH KUMAR GUPTA,LUDHIANA vs INCOME TAX OFFICER, WARD-II(2), LUDHIANA, LUDHIANA

ITA 1133/CHANDI/2024[2017-18]Status: Disposed9/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VTL INVESTMENTS LIMITED,LUDHIANA vs DCIT CIRCLE 1, LUDHIANA

ITA 1109/CHANDI/2024[2017-18]Status: Disposed9/7/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member)

KDDL ETHOS FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , CHANDIGARH

ITA 9/CHANDI/2025[2022-23]Status: Disposed8/7/2025AY 2022-23

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.7 to 10/CHD/2025 निर्धारण वर्ष / Assessment Year : 2022-23 [ U/s 12AA & 80G ] KDDL Ethos foundation, C/o Tej Mohan Singh, Advocate, 527, Sector 10-D, Chandigarh स्थायी लेखा सं./ PAN NO: AACTK7915Q अपीलार्थी/Appellant The CIT बनाम (Exemptions), Vs. Chandigarh प्रत्यर्थी/Respondent ( HYBRID MODE ) निर्धारिती की ओर से/Assessee by: Sh. Tej Mohan Singh, Advocate राजस्व की ओर से/ Revenue by : Smt. Me

KDDL ETHOS FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , CHANDIGARH

ITA 8/CHANDI/2025[2022-23]Status: Disposed8/7/2025AY 2022-23

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.7 to 10/CHD/2025 निर्धारण वर्ष / Assessment Year : 2022-23 [ U/s 12AA & 80G ] KDDL Ethos foundation, C/o Tej Mohan Singh, Advocate, 527, Sector 10-D, Chandigarh स्थायी लेखा सं./ PAN NO: AACTK7915Q अपीलार्थी/Appellant The CIT (Exemptions), Chandigarh Vs. प्रत्यर्थी/Respondent (HYBRID MODE ) निर्धारिती की ओर से/Assessee by: Sh. Tej Mohan Singh, Advocate राजस्व की ओर से/ Revenue by : Smt. Meenaksh

KDDL ETHOS FOUNDATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH

ITA 7/CHANDI/2025[2022-23]Status: Disposed8/7/2025AY 2022-23

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.7 to 10/CHD/2025 निर्धारण वर्ष / Assessment Year : 2022-23 [ U/s 12AA & 80G ] KDDL Ethos foundation, C/o Tej Mohan Singh, Advocate, 527, Sector 10-D, Chandigarh स्थायी लेखा सं./ PAN NO: AACTK7915Q अपीलार्थी/Appellant The CIT बनाम (Exemptions), Vs. Chandigarh प्रत्यर्थी/Respondent (HYBRID MODE ) निर्धारिती की ओर से/Assessee by: Sh. Tej Mohan Singh, Advocate राजस्व की ओर से/ Revenue by : Smt. Mee

IIT MANDI IHUB AND HCI FOUNDATION,MANDI, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH

ITA 264/CHANDI/2025[2023-24]Status: Disposed8/7/2025AY 2023-24

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

IIT MANDI IHUB AND HCI FOUNDATION,MANDI, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH

ITA 263/CHANDI/2025[2023-24]Status: Disposed8/7/2025AY 2023-24

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

IIT MANDI IHUB AND HCI FOUNDATION,MANDI, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH

ITA 262/CHANDI/2025[2023-24]Status: Disposed8/7/2025AY 2023-24

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

IIT MANDI IHUB AND HCI FOUNDATION,MANDI, HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH

ITA 261/CHANDI/2025[2023-24]Status: Disposed8/7/2025AY 2023-24

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)