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ITAT Chandigarh Bench

6,746 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA , LUDHIANA vs HOMELIFE BUILDCON PVT. LTD., LUDHIANA

ITA 1036/CHANDI/2024[2021-22]Status: Disposed17/7/2025AY 2021-22

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 880/Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Homelife Buildcon Private Limited Sunview Enclave, Ayali Kalan, Ludhiana, Punjab-142027 स्थायी लेखा सं./PAN NO: AABCH5690M अपीलार्थी/Appellant The DCIT Central Circle-1 Ludhiana, Punjab प्रत्यर्थी/Respondent आयकर अपील सं. / ITA No. 1036/Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Homelife Buildcon Private Limited Sunview Enclave, Ayali Kalan, Lu

SJVN FOUNDATION,SHANAN vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

ITA 469/CHANDI/2025[2025-26]Status: Disposed16/7/2025AY 2025-26

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BALJIT SINGH,RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR

ITA 295/CHANDI/2025[2017-18]Status: Disposed16/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AVINASH SINGH GREWAL (THROUGH LEGAL REPRESENTATIVE- DEVINDER KAUR),NEW DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 5(1), CHANDIGARH

ITA 723/CHANDI/2024[2015-16]Status: Disposed16/7/2025AY 2015-16

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, PANCHKULA

ITA 666/CHANDI/2024[2021-22]Status: Disposed16/7/2025AY 2021-22

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD, PANCHKULA

ITA 665/CHANDI/2024[2020-21]Status: Disposed16/7/2025AY 2020-21

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD, PANCHKULA

ITA 664/CHANDI/2024[2018-19]Status: Disposed16/7/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

AMICO TEXTILES,SOLAN vs DCIT CC-1, CHANDIGARTH

ITA 431/CHANDI/2022[2014-15]Status: Disposed16/7/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BALJINDER KAUR, TEHSIL MOONAK,SANGRUR vs INCOME TAX OFFICER, SANGRUR

ITA 802/CHANDI/2025[2017-18]Status: Disposed15/7/2025AY 2017-18

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SUNIL UPPADHAYAYA EDUCATIONAL TRUST,CHOTTA SHIMLA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

ITA 471/CHANDI/2025[2025-26]Status: Disposed15/7/2025AY 2025-26

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SUNIL UPPADHAYAYA EDUCATIONAL TRUST,CHOTTA SHIMLA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, CHANDIGARH

ITA 461/CHANDI/2025[2025-26]Status: Disposed15/7/2025AY 2025-26

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGWATI STEEL PROCESSORS,CHANDIGARH vs PCIT, CHANDIGARH

ITA 435/CHANDI/2025[2021-22]Status: Disposed15/7/2025AY 2021-22

SWATANTRATA SENANI SHAHEED CH. RANJEET SINGH VAIDYA TRUST,PANCHKULA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 421/CHANDI/2025[2025-26]Status: Disposed15/7/2025AY 2025-26

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SWATANTRATA SENANI SHAHEED CH. RANJEET SINGH VIADYA TRUST,PANCHKULA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH

ITA 420/CHANDI/2025[2025-26]Status: Disposed15/7/2025AY 2025-26

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHREE OM BABA JI EDUCATION & WELFARE TRUST,PANCHKULA vs CIT EXEMPTION CHANDIGARH, CHANDIGARH

ITA 368/CHANDI/2025[NOT APPLICABLE]Status: Disposed15/7/2025

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JUGAL KISHORE ENGLISH WINE SHOP VILLAGE TELKA TEHSIL SALOONI DISTT CHAMBA HIMACHAL PRADESH ,CHAMBA vs INCOME TAX OFFICER WARD DALHOUSIE INCOME TAX OFFICE BANIKHET DISTT DALHOUSIE, CHAMBA

ITA 269/CHANDI/2025[2017-2018]Status: Disposed15/7/2025AY 2017-2018

SHRI. LALIET KUMAR (Judicial Member)

SATYAM RICE MILL,KAITHAL, HARYANA vs INCOME TAX OFFICER, WARD-1, , INCOME TAX OFFICE, AMBALA ROAD, KAITHAL

ITA 194/CHANDI/2025[2018-19]Status: Disposed15/7/2025AY 2018-19

KANDI FRIENDS EDUCATIONAL TRUST,ROPAR vs DEPUTY COMMISSION OF INCOME TAX, CL. 1, EXEMPTION, CHANDIGARH

ITA 798/CHANDI/2024[2015-16]Status: Disposed15/7/2025AY 2015-16

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

KANDI FRIENDS EDUCATIONAL TRUST,ROPAR vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA 797/CHANDI/2024[2014-15]Status: Disposed15/7/2025AY 2014-15

SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER | Kandi Friends Educational Trust, Bhaddal Campus, Village - Bhaddal, Roopnagar. | Vs | The DCIT, Circle-1, Exemption, Chandigarh. | | :-------------------------------------------------------------------------------- | :---| :---------------------------------------- | PER RAJ PAL YADAV (Vice President)

HIMLAND CONSTRUCTIONS ENGG.,CHANDIGARH vs ITO WARD 4, PATIALA

ITA 188/CHANDI/2024[2012-2013]Status: Disposed15/7/2025AY 2012-2013

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)