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ITAT Chandigarh Bench

6,746 judgments

DCIT, C-1(1), CHANDIGARH vs M/S RANA POLYCOT LTD., CHANDIGARH

ITA 1013/CHANDI/2018[2010-11]Status: Disposed23/7/2025AY 2010-11

SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAKESH MALHOTRA ,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH , CHANDIGARH

ITA 392/CHANDI/2025[2018-19]Status: Disposed22/7/2025AY 2018-19

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

RAKESH MALHOTRA ,CHANDIGARH vs INCOME TAX OFFICER, WARD-2(1), CHANDIGARH , CHANDIGARH

ITA 391/CHANDI/2025[2017-18 ]Status: Disposed22/7/2025

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

THE KOTLA BHARI MILK PRODUCERS SOCIETY LTD.,KHANNA vs ITO, KHANNA, KHANNA

ITA 381/CHANDI/2025[2014-15]Status: Disposed22/7/2025AY 2014-15

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

SWARAN SINGH,AMBALA vs INCOME TAX OFFICER, AMBALA, HARYANA

ITA 364/CHANDI/2025[2011-12]Status: Disposed22/7/2025AY 2011-12

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

CEE ENN ESTATES PRIVATE LIMITED BAREWAL SUKHMANI ENCLAVE LUDHIANA,LUDHIANA vs INCOME TAX OFFICER WARD 1(5) LUDHIANA RISHI NAGAR LUDHIANA, INCOME TAX OFFICER LUDHIANA RISHI NAGAR LUDHINA

ITA 1178/CHANDI/2024[2023-2024]Status: Disposed22/7/2025AY 2023-2024

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

GOPAL CHAND,ANNI vs ITO, RAMPUR BUSHAHR

ITA 810/CHANDI/2024[2017-18]Status: Disposed21/7/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 473/CHANDI/2024[2018-19]Status: Disposed21/7/2025AY 2018-19

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 472/CHANDI/2024[2017-18]Status: Disposed21/7/2025AY 2017-18

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 471/CHANDI/2024[2016-17]Status: Disposed21/7/2025AY 2016-17

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

DAXEN AGRITECH INDIA PVT. LTD. ,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 470/CHANDI/2024[2015-16]Status: Disposed21/7/2025AY 2015-16

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 469/CHANDI/2024[2014-15]Status: Disposed21/7/2025AY 2014-15

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 468/CHANDI/2024[2013-14]Status: Disposed21/7/2025AY 2013-14

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

DAXEN AGRITECH INDIA PVT. LTD.,BADDI vs ACIT, CIRCLE, PARWANOO

ITA 467/CHANDI/2024[2011-12]Status: Disposed21/7/2025AY 2011-12

LATE KULPRAKASH BHARDWAJ THROUGH LEGAL HEIR KARTIKEYA BHARDWAJ,CENTRE POINT HOTEL, DHARAMSHALA, KANGRA vs PCIT-1, CHANIGARH, CHANDIGARH

ITA 1241/CHANDI/2024[2018-19]Status: Disposed21/7/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)

ASPEE SONS,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO

ITA 1168/CHANDI/2024[2018-19]Status: Disposed21/7/2025AY 2018-19

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

DCIT, CC-3, LUDHIANA, KITCHLU NAGAR vs SH. AMAN BATRA, CIVIL LINES

ITA 1041/CHANDI/2024[2022-23]Status: Disposed21/7/2025AY 2022-23

or at the time of hearing of the appeal.

SH. KALA SINGH,YAMUNANAGAR vs ITO, WARD -2, YAMUNANAGAR

ITA 714/CHANDI/2023[2012-13]Status: Disposed21/7/2025AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 714/CHD/2023 निर्धारण वर्ष / Assessment Year : 2012-13 | Kala Singh, VPO Chhapar Monsoorpur Dera on Adhoya Road, Tehsil Jagadhari, Yamunanagar 136135 | बनाम | Vs. | The ITO, Ward-2, Yamunanagar | |--------------------------------------|-------|--------------------------| स्थायी लेखा सं./ PAN NO: CJBPS2750K || अपीलार्थी/Appellant || प्रत्यर्थी/Respondent | ( PHYSICAL HEARING ) निर्धारिती की ओर

HOMELIFE BUILDCON PRIVATE LIMITED,SUNVIEW ENCLAVE, AYALI KALAN, LUDHIANA,PUNJAB vs SMT. SAMANDEEP KAUR DCIT-CENTRAL CIRCLE-1, LUDHIANA, PUNJAB

ITA 880/CHANDI/2024[2021-2022]Status: Disposed17/7/2025AY 2021-2022

SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 880/Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Homelife Buildcon Private Limited Sunview Enclave, Ayali Kalan, Ludhiana, Punjab-142027 स्थायी लेखा सं./PAN NO: AABCH5690M अपीलार्थी/Appellant बनाम The DCIT Central Circle-1 Ludhiana, Punjab प्रत्यर्थी/Respondent आयकर अपील सं. / ITA No. 1036/Chd/2024 निर्धारण वर्ष / Assessment Year : 2021-22 बनाम Homelife Buildcon Private Limited Sunview Enclave, Ayali

GURJEET SINGH C/O MANGAT FILLING STATION RAHON ROAD, MACHHIWARA DISTRICT LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD-5 KHANNA JAO THE INCOME TAX OFFICER WARD-1 KHANNA DISTRICT LUDHIANA, LUDHIANA

ITA 1188/CHANDI/2024[2017-2018]Status: Disposed17/7/2025AY 2017-2018

SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)