ITAT Chandigarh Bench
6,746 judgments
HARYANA FINANCIAL CORPORATION,CHANDIGARH vs ACIT, CIRCLE, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA FINANCIAL CORPORATION,CHANDIGARH vs DCIT, CIRCLE , PACHKULA
M/S HARYANA FINANCIAL CORPORATION,PANCHKULA vs ACIT, CIRCLE, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
DAWA DOLMA,PAONTA SAHIB vs INCOME TAX OFFICER, NAHAN
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
L.M. FABRICATION, DISTT. SOLAN,HIMACHAL PRADESH vs DCIT (CENTRAL CIRCLE ), SHIMLA, HIMACHAL PRADESH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 366/CHD/2025 निर्धारण वर्ष / Assessment Year : 2019-20 L.M Fabrication, DCIT, बनाम Vs. Central Circle, Shimla Village Nalka, Opp Raj Industry Vilalge Nalka Bagbania PO Manpura, Tehsil Baddi Solan H.P. 174101 स्थायी लेखा सं./PAN NO: AAEFL3340C अपीलार्थी/Appellant प्रत्यर्थी/Respondent ( PHYSICAL HEARING ) निर्धारिती की ओर से/Assessee by : Sh. Sudhir Sehgal, Advocate राजस्व की ओर से/ Revenue by
SACHIN CHAWLA LUDHIANA,LUDHIANA vs INCOME TAX OFFICER WARD 2(1) , LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SACHIN CHAWLA LUDHIANA,LUDHIANA vs INCOME TAX OFFICER WARD-2(1), , LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MITHILESH SINGH ,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA , LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAJAL BANSAL,KAITHAL, HARYANA vs INCOME TAX OFFICE, WARD-2, KAITHAL, INCOME TAX OFFICE, AMBALA ROAD, KAITHAL
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAVITA BANSAL,NABHA vs ITO , NABHA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT,CIRCLE-I, LUDHIANA, LUDHIANA vs ADINATH TEXTILES LIMITED, LUDHIANA
the appeal is finally heard or disposed off.
POLA CO OPERATIVE SOCIETIES LIMITED,FATEHGARH SAHIB vs INCOME TAX OFFICER, WARD SIRHIND, SIRHIND
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARADIGM BUSINESS VENTURES,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARADIGM BUSINESS VENTURES,MOHALI vs DEPUTY COMMISIONER OF INCOME TAX, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PARADIGM BUSINESS VENTURES,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
WWICS ESTATES PRIVATE LIMITED,MOHALI vs THE DCIT/ACIT, TDS, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI SATISH SOIN,LUDHIANA vs ACIT, CC-II, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-1(1), CHANDIGARH vs M/S RANA POLYCOT LTD., CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-1(1), CHANDIGARH vs M/S RANA POLYCOT LTD., CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-1(1), CHANDIGARH vs M/S RANA POLYCOT LTD., CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
