ITAT Chandigarh Bench
6,746 judgments
DURGA DASS BANARSI DASS JEWELLERS PVT LTD,RAJPURA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PATIALA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
AMARJIT SINGH,LUDHIANA vs INCOME TAX OFFICER,WARD 6(1) LUDHIANA, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY, AM आयकर अपील सं. / ITA No. 1171 /Chd/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Shri Amarjit Singh बनाम The ITO C/o V V Bhalla & Company Ward 6(1) SCF-39, Rishi Nagar Main Market, Ludhiana Adjoining Subway, Ludhiana-141001, Punjab स्थायी लेखा सं./PAN NO: ABTPS8558B अपीलार्थी/Appellant प्रत्यर्थी/Respondent निर्धारिती की ओर से / Assessee by : Shri Pankaj Bhalla, C.A राजस्व की ओर से/ Revenue by : Shri Vivek Vardhan, Addl. CIT, Sr
NARAYANI DEVI,SIRSA vs INCOME TAX OFFICER WARD I, SIRSA
ASPEE SONS,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SURESH,PINJORE vs INCOME TAX OFFICER, WARD-4,, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
SURESH,PINJORE vs INCOME TAX OFFICER, WARD 4, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
TRIDENT LIMITED,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, CC-1, LUDHIANA
SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)
LAKHWINDER KAUR,KARNAL vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-2, CHANDIGARH, CR BUILDING, CHANDIGARH vs HIMACHAL SHIKSHA VIKAS DHARMARTH SANSTHA, VILL. KHALTU, SUBATHU, HP
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHRI ABHISHEK SOIN,LUDHIANA vs DCIT, CC-II, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
SHRI ABHISHEK SOIN,LUDHIANA vs DCIT, CC-II, LUDHIANA
STYLAM INDUSTRIES LIMITED,CHANDIGARH vs DCIT, TDS, CHANDIGARH, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
GULZAR MOHD,MALERKOTLA vs PCIT (CENTRAL), LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, PANCHKULA CIRCLE, PANCHKULA, PANCHKULA vs AQUA FIBER INDSUTRIES, PANCHKULA
the Ld. CIT(A). The Ld. CIT(A), after considering the detailed submissions and supporting evidences furnished by the assessee, deleted the additions.4. The Revenue's challenge is confined to the CIT(A)'s acceptance of additional evidence allegedly in violation of Rule 46A. The merits of the deletion have not been independently challenged.
JORA SINGH,VILLAGE JODHPUR (BARNALA) vs INCOME TAX OFFICER WARD BARNALA, BARNALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
JORA SINGH,VILLAGE JODHPUR BARNALA vs ITO BARNALA, BARNALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
HARYANA FINANCIAL CORPORATION,CHANDIGARH vs DCIT CIRCLE PANCHKULA, PANCHKULA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
HARYANA FINANCIAL CORPORATION,CHANDIGARH vs DCIT CIRCLE PANCHKULA, PANCHKULA
DALJEET SINGH,JIND vs ASSESSING OFFICER, JIND
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
NANHA S/O SH. DEWA SINGH,,JIND vs INCOME TAX OFFICER, WARD-2, JIND
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
