ITAT Chandigarh Bench
6,746 judgments
DCIT, CENTRAL CIRCLE-1, LUDHIANA vs M/S RITISH AGRO PRIVATE LIMITED, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S RITISH AGRO PRIVATE LIMITED,KHANNA vs DCIT, CENTRAL CIRCLE-1, LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MAHAVIR TRADING COMPANY,PARWANOO vs ACIT, CIRCLE, PARWANOO
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-1(1), CHANDIGARH vs M/S RANA SUGARS LTD, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DCIT, C-1(1), CHANDIGARH vs M/S RANA SUGARS LTD, CHANDIGARH
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI DINESH SETHI,LUDHIANA vs ITO, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. AJAY GOEL,SHIMLA vs DCIT, CHANDIGARH
SH. DINESH SETHI,LUDHIANA vs ITO, LUDHIANA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RUBINDER KAUR PROP. M/S SHREE SAI ENTPERPRISES OPP. NAND LAL MARKET, MOTIA KHAN MANDI GOBINDGARH,MANDI GOBINDGARH vs THE INCOME TAX OFFICER-1(5), LUDHIANA
SHRI LALIET KUMAR (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DALGIR KAUR,GHAGGA vs ITO WARD SAMANA, PATIALA
the Tribunal against the order of ld. Commissioner of Income Tax [in short ‘the CIT'] dated 26.11.2024 passed for assessment year 2012-13.
JANTA LAND PROMOTERS PRIVATE LIMITED ,MOHALI vs INCOME TAX OFFICER WARD 6(1) CHANDIGARH , MOHALI
SHRI RAJPAL YADAV (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
THE JANGALBERI CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD,DISTT. HAMIRPUR vs INCOME TAX OFFICER, HAMIRPUR
the Tribunal against the order of ld. Commissioner of Income Tax [in short ‘the CIT'] dated 25.09.2024 passed for assessment year 2018-19.
AMAR SINGH VILLAGE DARBA KALAN, SIRSA HARYANA,SIRSA vs INCOME TAX OFFICER, WARD-1, SIRSA
SHRI. LALIET KUMAR (Judicial Member), SHRI. KRINWANT SAHAY (Accountant Member)
VIPIN KUMAR,AMBALA CITY vs INCOME TAX OFFICER, WARD-5, AMBALA, AMBALA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
THE RATYOUR KRISHI SEWA SAHKARI SABHA SAMITI,DHABHOTA vs ITO, BADDI
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJEEV BEHL,KALKA vs ITO, WARD-3, PANCHKULA
SHRI RAJPAL YADAV (Vice President), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S ANKIT BRIKS UNIT-1,AMBALA vs INCOME TAX OFFICER, WARD-1, AMBALA
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
AJAY KUMAR AND SONS HUF,LUDHIANA vs ITO-1(5), LUDHIANA
SHRI. RAJPAL YADAV (Vice President), SHRI. KRINWANT SAHAY (Accountant Member)
J & K WOMENS DEV CORPORATION LIMITED,JAMMU vs DY.C.I.T. (EXEMPTIONS), CIRCLE-1, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
J & K WOMENS DEV CORPORATION LIMITED,JAMMU vs DY.C.I.T. (EXEMPTIONS), CIRCLE -1, CHANDIGARH
SHRI LALIET KUMAR (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)