RAM PARSAD DAV PUBLIC SCHOOL SOCIETY,KURUKSHETRA vs. CIT (EXEMPTIONS), CHANDIGARH
आयकर अपीलीय अिधकरण,चǷीगढ़ Ɋायपीठ “बी” , चǷीगढ़
IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH
HEARING THROUGH: PHYSICAL MODE
ŵी लिलत कुमार, Ɋाियक सद˟ एवं ŵी मनोज कुमार अŤवाल, लेखा सद˟
BEFORE: SHRI. LALIET KUMAR, JM & SHRI. MANOJ KUMAR AGGARWAL, AM
आयकर अपील सं./ ITA No.751/Chd/ 2022
िनधाŊरण वषŊ / Assessment Year : 2016-17
Ram Parsad DAV Public School
Society Shahabad Markanda
136135, Dist: Kurukshetra(Haryana)
बनाम
The CIT(Exemptions)
Chandigarh
˕ायी लेखा सं./PAN NO: AABAR6299Q
अपीलाथŎ/Appellant
ŮȑथŎ/Respondent
िनधाŊįरती की ओर से/Assessee by :
Shri Vibhore Garg, C.A राजˢ की ओर से/ Revenue by :
Smt. Tarundeep Kaur, CIT, DR
सुनवाई की तारीख/Date of Hearing :
25/06/2025
उदघोषणा की तारीख/Date of Pronouncement : 25/06/2025
आदेश/Order
PER LALIET KUMAR, J.M:
This is an appeal filed by the Assessee against the order of the Ld.
CIT(E), Chandigarh dt. 18/12/2018. 2. During the course of hearing Ld. Counsel for the Assessee submitted that the assessee wishes to withdraw the present appeal, therefore the present appeal may kindly be dismissed as withdrawn.
Ld. DR did not object if the appeal of the assessee is dismissed as withdrawn. 4. In view of the above the appeal of the assessee is dismissed as withdrawn.
In the result, appeal of the Assessee is dismissed.
Order pronounced in the open Court on 25/06/2025 मनोज कुमार अŤवाल
लिलत कुमार
(MANOJ KUMAR AGGARWAL)
(LALIET KUMAR)
लेखा सद˟/ ACCOUNTANT MEMBER Ɋाियक सद˟ /JUDICIAL MEMBER
AG
आदेश की Ůितिलिप अŤेिषत/ Copy of the order forwarded to :
अपीलाथŎ/ The Appellant 2. ŮȑथŎ/ The Respondent 3. आयकर आयुƅ/ CIT 4. आयकर आयुƅ (अपील)/ The CIT(A) 5. िवभागीय Ůितिनिध, आयकर अपीलीय आिधकरण, चǷीगढ़/ DR, ITAT, CHANDIGARH 6. गाडŊ फाईल/ Guard File
आदेशानुसार/ By order,
सहायक पंजीकार/