RAM PARSAD DAV PUBLIC SCHOOL SOCIETY,KURUKSHETRA vs. CIT (EXEMPTIONS), CHANDIGARH

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ITA 751/CHANDI/2022Status: DisposedITAT Chandigarh25 June 2025AY 2016-17Bench: SHRI. LALIET KUMAR (Judicial Member), SHRI. MANOJ KUMAR AGGARWAL (Accountant Member)2 pages

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Order PER LALIET KUMAR, J.M: This is an appeal filed by the Assessee against the order of the Ld. CIT(E), Chandigarh dt. 18/12/2018. 2. During the course of hearing Ld. Counsel for the Assessee submitted that the assessee wishes to withdraw the present appeal, therefore the present appeal may kindly be dismissed as withdrawn.

3.

Ld. DR did not object if the appeal of the assessee is dismissed as withdrawn.

4.

In view of the above the appeal of the assessee is dismissed as withdrawn.

5.

In the result, appeal of the Assessee is dismissed.

Order pronounced in the open Court on 25/06/2025 मनोज कुमार अ"वाल लिलत कुमार (MANOJ KUMAR AGGARWAL) (LALIET KUMAR) लेखा सद"/ ACCOUNTANT MEMBER "ाियक सद" /JUDICIAL MEMBER

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