← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2 LTU, BANGALORE
ITA 3377/BANG/2018[2014-15]Status: Disposed18/3/2020AY 2014-15
M/S BROADCOM COMMUNICATIONS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL RANGE-1, BANGALORE
ITA 349/BANG/2019[2010-11]Status: Disposed17/3/2020AY 2010-11
SMT.NEELAM PACHISIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (CPC) CIRCLE-6(3)(1), BANGALORE
ITA 340/BANG/2019[2016-17]Status: Disposed17/3/2020AY 2016-17
SHRI CHANDRASHEKAR BHAT,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), BANGALORE
ITA 1623/BANG/2019[2009-10]Status: Disposed17/3/2020AY 2009-10
M/S. DIVINE DEVELOPERS,BANGALORE vs INCOME TAX OFFICER, WARD - 6(2)(3), BENGALURU
ITA 1356/BANG/2019[2009-10]Status: Disposed17/3/2020AY 2009-10
M/S VITARI DISTRIBUTORS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 2268/BANG/2018[2011-12]Status: Disposed17/3/2020AY 2011-12
MOBILY INFOTECH INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 376/BANG/2016[2011-12]Status: Disposed17/3/2020AY 2011-12
SHRI. RAMAREDDY RAMESH,ANEKAL vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2027/BANG/2016[2012-13]Status: Disposed17/3/2020AY 2012-13
M/S VITARI DISTRIBUTORS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 2267/BANG/2018[2010-11]Status: Disposed17/3/2020AY 2010-11
TEKTRONIX (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 673/BANG/2017[2007-08]Status: Disposed17/3/2020AY 2007-08
MICRO FOCUS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 368/BANG/2017[2012-13]Status: Disposed17/3/2020AY 2012-13
HEWLETT-PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 668/BANG/2016[2011-12]Status: Disposed16/3/2020AY 2011-12
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 28/BANG/2019[2009-10]Status: Disposed13/3/2020AY 2009-10
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 27/BANG/2019[2008-09]Status: Disposed13/3/2020AY 2008-09
IMRAN SALEEM KUTTAY MALANG IMTIYAZ,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE
ITA 1757/BANG/2019[2016-17]Status: Disposed13/3/2020AY 2016-17
SMT. SEEMA JAIN,KOPPAL vs INCOME TAX OFFICER, WARD- 1, KOPPAL
ITA 1736/BANG/2019[2015-16]Status: Disposed13/3/2020AY 2015-16
SHRI K PALANISWAMY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), BENGALURU
ITA 1437/BANG/2019[2014-15]Status: Disposed13/3/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE vs M/S. NATIONAL CO-OPERATIVE BANK LIMITED, BANGALORE
ITA 1372/BANG/2019[2011-12]Status: Disposed13/3/2020AY 2011-12
M/S BIDAR NIRMITHI KENDRA,BIDAR vs THE INCOME TAX OFFICER WARD-1, BIDAR
ITA 3443/BANG/2018[2014-15]Status: Disposed13/3/2020AY 2014-15
M/S BIDAR NIRMITHI KENDRA,BIDAR vs THE INCOME TAX OFFICER WARD-1, BIDAR
ITA 3442/BANG/2018[2009-10]Status: Disposed13/3/2020AY 2009-10