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ITAT Bangalore Bench

18,481 judgments

NEGALALA ANANTHARAMU RAJESH,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(5), BANGALORE

ITA 3241/BANG/2018[2014-15]Status: Disposed13/3/2020AY 2014-15

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2475/BANG/2018[2013-14]Status: Disposed13/3/2020AY 2013-14

M/S. BIDAR NIRMITHI KENDRA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR

ITA 1864/BANG/2018[2015-16]Status: Disposed13/3/2020AY 2015-16

M/S INFINERA INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE

ITA 1516/BANG/2018[2011-12]Status: Disposed13/3/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. CHRIST EDUCATIONAL SOCIETY, BENGALURU

ITA 2892/BANG/2017[2011-12]Status: Disposed13/3/2020AY 2011-12

ASST.C.I.T., BANGALORE vs M/S FIDELITY BUSINESS SERVICES INDIA PVT. LTD., BANGALORE

ITA 575/BANG/2016[2011-12]Status: Disposed13/3/2020AY 2011-12

M/S KARNATAKA BADMINTON ASSOCIATION,BANGALORE vs DDIT, BANGALORE

ITA 1106/BANG/2016[2011-12]Status: Disposed13/3/2020AY 2011-12

AVNET INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 573/BANG/2015[2010-11]Status: Disposed13/3/2020AY 2010-11

M/S MAXIM INDIA INTEGRATED CIRCUIT DESIGN PVT. LTD.,BANGALORE vs ITO, BANGALORE

ITA 1305/BANG/2011[2007-08]Status: Disposed13/3/2020AY 2007-08

M/S. AKSHAYA SOUHARDA CREDIT CO-OPERATIVE LIMITED,CHIKKABALLAPUR vs INCOME TAX OFFICER, WARD- 1, CHIKKABALLAPUR

ITA 2574/BANG/2019[2014-15]Status: Disposed13/3/2020AY 2014-15

M/S. PUMA SPORTS INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE

ITA 2469/BANG/2019[2015-16]Status: Disposed13/3/2020AY 2015-16

SRI. VENKATASWAMY MANJUNATH,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(1), BANGALORE

ITA 2323/BANG/2019[2016-17]Status: Disposed13/3/2020AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU vs M/S. ATRIA BRINDAVAN POWER PRIVATE LIMITED, BENGALURU

ITA 1814/BANG/2019[2016-17]Status: Disposed13/3/2020AY 2016-17

M/S. BHAT BIOTECH INDIA PVT. LTD.,BENGALURU vs INCOME-TAX OFFICER, WARD-7(2)(4), BENGALURU

ITA 307/BANG/2018[2012-13]Status: Disposed13/3/2020AY 2012-13

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2480/BANG/2018[2015-16]Status: Disposed13/3/2020AY 2015-16

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2479/BANG/2018[2015-16]Status: Disposed13/3/2020AY 2015-16

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2478/BANG/2018[2014-15]Status: Disposed13/3/2020AY 2014-15

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2477/BANG/2018[2014-15]Status: Disposed13/3/2020AY 2014-15

3S TECHNOLOGIES & AUTOMATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 2476/BANG/2018[2013-14]Status: Disposed13/3/2020AY 2013-14

M/S. BIDAR NIRMITHI KENDRA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR

ITA 1860/BANG/2018[2010-11]Status: Disposed13/3/2020AY 2010-11