MICRO FOCUS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 368/BANG/2017Status: DisposedITAT Bangalore17 March 2020AY 2012-131 pages
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Income Tax Appellate Tribunal, “C’’BENCH: BANGALORE
Before: SHRI N.V. VASUDEVANAND SHRI B.R. BASKARAN, ACCOUTANT MEMBER
For Appellant: Shri T. Suryanarayana, A.R
For Respondent: Shri Pradeep Kumar, D.R
Hearing: 22.01.2020Pronounced: 17.03.2020
O R D E R PERB.R. BASKARAN, ACCOUNTANT MEMBER:
The assessee has filed this appeal challenging the assessment order passed for assessment year 2012-13 u/s 143(3) r.w.s. 144C(13) of the Income-tax Act,1961 ['the Act' for short] in pursuance of directions issued by
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