← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. YUNUS ZIA,BANGALORE vs DCIT, BANGALORE
ITA 126/BANG/2013[2003-04]Status: Disposed20/3/2020AY 2003-04
M/S AD2PRO MEDIA SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 490/BANG/2019[2011-12]Status: Disposed20/3/2020AY 2011-12
M/S. CITRIX SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE
ITA 2513/BANG/2019[2010-11]Status: Disposed20/3/2020AY 2010-11
M/S VECTRA INVESTMENTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 146/BANG/2019[2013-14]Status: Disposed20/3/2020AY 2013-14
M/S KHT AGENCIES PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(2), BANGALORE
ITA 201/BANG/2018[2014-15]Status: Disposed20/3/2020AY 2014-15
DCIT vs M/S ISG NOVA SOFT TECHNOLOGY PVT. LTD.,
ITA 610/BANG/2013[2008-09]Status: Disposed20/3/2020AY 2008-09
M/S. GE MEDICAL SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(1), BANGALORE
ITA 1368/BANG/2019[2011-12]Status: Disposed19/3/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX' CIRCLE- 5(1)(2), BANGALORE vs M/S. OAKWOOD MANAGEMENT SERVICES INDIA PRIVATE LIMITED, BENGALURU
ITA 1294/BANG/2019[2015-16]Status: Disposed19/3/2020AY 2015-16
MR. HANUMANTHAIAH CHIKKAVEERAIAH,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(4), BENGALURU
ITA 2711/BANG/2018[2010-11]Status: Disposed19/3/2020AY 2010-11
MR. GUJJARAIAH LAKSHMINARAYANA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(4), BANGALORE
ITA 2710/BANG/2018[2010-11]Status: Disposed19/3/2020AY 2010-11
DCIT, BANGALORE vs M/S TEXTRON INDIA PVT.. LTD., BANGALORE
ITA 104/BANG/2015[2010-11]Status: Disposed19/3/2020AY 2010-11
MR. CHIKKAVEERAYYA GOPAL,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(4), BANGALORE
ITA 2713/BANG/2018[2010-11]Status: Disposed19/3/2020AY 2010-11
MR. CHIKKAVEERAYYA NARASIMHAMURTHY,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(4), BANGALORE
ITA 2712/BANG/2018[2010-11]Status: Disposed19/3/2020AY 2010-11
MR. CHIKKAVEERAYYA CHIKKANNA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(4), BANGALORE
ITA 2709/BANG/2018[2010-11]Status: Disposed19/3/2020AY 2010-11
M/S CISCO VIDEO TECHNOLOGIES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 2503/BANG/2017[2013-14]Status: Disposed19/3/2020AY 2013-14
INCOME TAX OFFICER WARD-3(1)(3), BANGALORE vs M/S HAMARA SHELTERS PVT LTD, BANGALORE
ITA 232/BANG/2019[2015-16]Status: Disposed18/3/2020AY 2015-16
M/S TOYOTA KIRLOSKAR AUTO PARTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BANGALORE
ITA 1915/BANG/2017[2013-14]Status: Disposed18/3/2020AY 2013-14
M/S. JAGDALE INDUSTRIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 1622/BANG/2019[2013-14]Status: Disposed18/3/2020AY 2013-14
M/S. BANGADY CO-OPERATIVE AGRICULTURAL SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1423/BANG/2019[2016-17]Status: Disposed18/3/2020AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BENGALURU vs SHRI BILURU GURUBASAVA PATTIN SAHAKARI SANGH NIYAMIT, BAGALKOT
ITA 1222/BANG/2019[2014-15]Status: Disposed18/3/2020AY 2014-15