← All Benches

ITAT Bangalore Bench

18,481 judgments

KRISHNAMURTHY NARAYANAMURTHY,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(4), BANGALORE

ITA 2559/BANG/2019[2015-16]Status: Disposed27/4/2020AY 2015-16

SRI. SIDDHI SOUHARDA SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(2), BANGALORE

ITA 2460/BANG/2019[2016-17]Status: Disposed27/4/2020AY 2016-17

SMT. ZEELIA ZEENA MAYZEAN SHENOY,MANGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), MANGALURU

ITA 1716/BANG/2019[2013-14]Status: Disposed27/4/2020AY 2013-14

INCOME TAX OFFICER WARD-6(2)(3), BANGALORE vs MR.P N KRISHNAMURTHY, BANGALORE

ITA 1590/BANG/2018[2013-14]Status: Disposed27/4/2020AY 2013-14

M/S KENNAMETAL INDIA LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, LTU CIRCLE-1, BENGALURU

ITA 2880/BANG/2017[2013-14]Status: Disposed27/4/2020AY 2013-14

NXP INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU

ITA 2861/BANG/2017[2013-14]Status: Disposed27/4/2020AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S YAHOO SOFTWARE DEVELOPMENT PVT LTD, BANGALORE

ITA 2510/BANG/2017[2009-10]Status: Disposed27/4/2020AY 2009-10

INCOME-TAX OFFICER, HAVERI vs M/S.MAHALAXMI URBAN CO-OP SOCIETY LTD., HAVERI

ITA 133/BANG/2017[2013-14]Status: Disposed27/4/2020AY 2013-14

SREE SEETHARAMA MANDIRAM,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(2), BANGALORE

ITA 24/BANG/2020[2016-17]Status: Disposed27/4/2020AY 2016-17

M/S. THE FARMERS CO-OPERATIVE SPINNING MILLS LIMITED,GADAG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), BANGALORE

ITA 2611/BANG/2019[2015-16]Status: Disposed27/4/2020AY 2015-16

SMT. SUJATHA, SRI. K N PRAFULLA KUMAR AND MS. K.N. RANJITHA LEGAL REPRESENTATIVES OF LATE SRI. R. NAGENDRA SWAMY,CHAMARAJANAGARA vs THE INCOME TAX OFFICER, WARD- 1, CHAMARAJANAGARA

ITA 2468/BANG/2019[2010-11]Status: Disposed27/4/2020AY 2010-11

SMT. ZEELIA ZEENA MAYZEAN SHENOY,MANGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), MANGALURU

ITA 1715/BANG/2019[2012-13]Status: Disposed27/4/2020AY 2012-13

M/S ACI WORLDWIDE SOLUTIONS PRIVATE LTD.,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 160/BANG/2016[2011-12]Status: Disposed27/4/2020AY 2011-12

DCIT vs M/S LOGICA PVT. LTD.,

ITA 612/BANG/2013[2005-06]Status: Disposed24/4/2020AY 2005-06

M/S. METRICSTREAM INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE

ITA 2347/BANG/2019[2015-16]Status: Disposed24/4/2020AY 2015-16

M/S IPASS INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE

ITA 2533/BANG/2017[2013-14]Status: Disposed24/4/2020AY 2013-14

SHRI LINGARAJU BANGALORE LINGAIAH,BANGALORE vs INCOME TAX OFFICER CIRCLE-6(2)(1), BANGALORE

ITA 2892/BANG/2018[2014-15]Status: Disposed20/4/2020AY 2014-15

M/S. SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SWISS RE SHARED SERVICES INDIA PRIVATE LIMITED),BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE

ITA 2266/BANG/2019[2015-16]Status: Heard20/4/2020AY 2015-16

ITO, BANGALORE vs M/S EVOLVING SYSTEMS NETWORKS INDIA PVT. LTD., BANGALORE

ITA 419/BANG/2016[2011-12]Status: Disposed20/4/2020AY 2011-12

SRI.N.R.SHETTY PRASHANT,TUMKUR DIST vs THE INCOME TAX OFFICER WARD-2, TUMKUR

ITA 346/BANG/2017[2008-09]Status: Disposed20/3/2020AY 2008-09