← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SADIA EDUCATIONAL & CHARITABLE TRUST,SHIMOGA vs THE ADDL., COMMISSIONER OF INCOME TAX, SHIMOGA
ITA 1368/BANG/2016[2008-09]Status: Disposed29/5/2020AY 2008-09
LOTUS LABS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2207/BANG/2017[2013-14]Status: Disposed13/5/2020AY 2013-14
MARLABS SOFTWARE PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 544/BANG/2015[2010-11]Status: Disposed13/5/2020AY 2010-11
PARAMETRIC TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 359/BANG/2016[2011-12]Status: Disposed13/5/2020AY 2011-12
SMT. SUBBALAKSHMI KURADA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 2493/BANG/2019[2016-17]Status: Disposed8/5/2020AY 2016-17
FIRST AMERICAN (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 1762/BANG/2019[2016-17]Status: Disposed29/4/2020AY 2016-17
TRIBI SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2602/BANG/2018[2013-14]Status: Disposed29/4/2020AY 2013-14
TRIBI SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2601/BANG/2018[2013-14]Status: Disposed29/4/2020AY 2013-14
M/S TEAMLEASE SERVICES PVT LTD,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(3)(2), MUMBAI
ITA 2416/BANG/2018[2013-14]Status: Disposed29/4/2020AY 2013-14
M/S. ALLEGIS SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 1, BANGALORE
ITA 1693/BANG/2019[2016-17]Status: Disposed29/4/2020AY 2016-17
M/S. TIMKEN ENGINEERING AND RSEARCH INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 162/BANG/2019[2010-11]Status: Disposed29/4/2020AY 2010-11
M/S. TIMKEN ENGINEERING AND RESEARCH INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 161/BANG/2019[2009-10]Status: Disposed29/4/2020AY 2009-10
SMT.SABRINA GEV KHERGAMWALA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE
ITA 1254/BANG/2017[2012-13]Status: Disposed29/4/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE vs M/S. VIJAY JEMS & JEWELLERS, BANGALORE
ITA 1394/BANG/2017[2013-14]Status: Disposed28/4/2020AY 2013-14
M/S VIJAY GEMS & JEWELLERY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX 5(2)(1), BANGALORE
ITA 1335/BANG/2017[2012-13]Status: Disposed28/4/2020AY 2012-13
SRI. ASHOK KUMAR CHOWTA,MANGALORE vs DCIT, MANGALORE
ITA 967/BANG/2011[2009-10]Status: Disposed28/4/2020AY 2009-10
DCIT, MANGALORE vs SRI. ASHOK KUMAR CHOWTA, MANGALORE
ITA 1014/BANG/2011[2009-10]Status: Disposed28/4/2020AY 2009-10
M/S. HARINA DEVELOPERS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 3(1)(3), BENGALURU
ITA 2185/BANG/2019[2012-13]Status: Disposed28/4/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE vs M/S. VIJAY GEMS & JEWELLERS, BANGALORE
ITA 1393/BANG/2017[2012-13]Status: Disposed28/4/2020AY 2012-13
M/S VIJAY GEMS & JEWLLERY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX 5(2)(1), BANGALORE
ITA 1336/BANG/2017[2013-14]Status: Disposed28/4/2020AY 2013-14
