← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S PARRY SUGAR INDUSTRIES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), CHENNAI
ITA 2814/BANG/2018[2015-16]Status: Disposed29/5/2020AY 2015-16
M/S IBS FINTECH INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 2779/BANG/2018[2015-16]Status: Disposed29/5/2020AY 2015-16
RAGHAVENDRA LAXMIKANTH VERNEKAR,MANGALORE vs PRINICIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2457/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
RAVISH LAXMIKANTH VERNEKAR,MANGALORE vs PRINICIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2455/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
M/S. UNITED SPIRITS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 489/BANG/2017[2012-13]Status: Disposed29/5/2020AY 2012-13
M/S GOGGA GURUSHANTHIAH & BROS.,HOSPET vs ACIT, BELLARY
ITA 504/BANG/2014[2009-10]Status: Disposed29/5/2020AY 2009-10
SHRI. SHARADENDU THANGAVELAM,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2)(4), BENGALURU
ITA 2476/BANG/2019[2012-13]Status: Disposed29/5/2020AY 2012-13
M/S GE POWER ELECTRONICS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 194/BANG/2019[2014-15]Status: Disposed29/5/2020AY 2014-15
SHRI. S M N SOURDHA SAHAKARA NIYAMITA,VIJAYAPUR vs INCOME TAX OFFICER WARD-1& TPS, VIJAYAPURA
ITA 182/BANG/2019[2012-13]Status: Disposed29/5/2020AY 2012-13
M/S CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX SPECIAL RANGE-2, BANGALORE
ITA 149/BANG/2019[2014-15]Status: Disposed29/5/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE vs SHRI. HARSHA SRINIVAS THAMBI, BANGALORE
ITA 1371/BANG/2019[2016-17]Status: Disposed29/5/2020AY 2016-17
INCOME TAX OFFICER, WARD- 6(3)(4), BENGALURU vs SHRI. NARAYANA, BANGALORE
ITA 1296/BANG/2019[2015-16]Status: Disposed29/5/2020AY 2015-16
M/S RAVI SPICE PROCESSORS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 866/BANG/2018[2005-06]Status: Disposed29/5/2020AY 2005-06
M/S SRI MANGALADEVI JEWELLERS,MANGALORE vs PRINICIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2459/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
RAJESH LAXMIKKANTH VERNEKAR,MANGALORE vs PRINICIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2458/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
SONAR LAXMIKANTH VERNEKAR,MANGALORE vs PRINICIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2456/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14
M/S ANANDA SOCIAL & EDUCATIONAL TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 2542/BANG/2017[2008-09]Status: Disposed29/5/2020AY 2008-09
ASST.C.I.T., BANGALORE vs M/S ARCTERN CONSULTING PRIVATE LIMITED, BANGALORE
ITA 174/BANG/2016[2011-12]Status: Disposed29/5/2020AY 2011-12
M/S. SADIA EDUCATIONAL & CHARITABLE TRUST,SHIMOGA vs THE DEPUTY COMMISSIONER OF INCOME TAX, SHIMOGA
ITA 1370/BANG/2016[2010-11]Status: Disposed29/5/2020AY 2010-11
M/S. SADIA EDUCATIONAL & CHARITABLE TRUST,SHIMOGA vs THE DEPUTY COMMISSIONER OF INCOME TAX, SHIMOGA
ITA 1369/BANG/2016[2009-10]Status: Disposed29/5/2020AY 2009-10
