← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI. PRAKASH RAMACHANDRA PRABHU,BANGALORE vs THE INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE

ITA 1253/BANG/2019[2007-08]Status: Disposed4/6/2020AY 2007-08

M/S. MAHAVEER MEDICARE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1411/BANG/2019[2014-15]Status: Disposed3/6/2020AY 2014-15

M/S. MAHAVEER MEDICARE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1410/BANG/2019[2013-14]Status: Disposed3/6/2020AY 2013-14

THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-4, BANGALORE vs M/S MPHASIS LIMITED, BANGALORE

ITA 3418/BANG/2018[2009-10]Status: Disposed3/6/2020AY 2009-10

M/S TECNOTREE CONVERGENCE LTD.,GURGAON vs ACIT, HARIDWAR

ITA 2831/DEL/2013[2009-10]Status: Disposed3/6/2020AY 2009-10

M/S. AWASNIVAS FOUNDATION,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(1), BANGALORE

ITA 82/BANG/2020[2019-20]Status: Disposed3/6/2020AY 2019-20

M/S. MAHAVEER MEDICARE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1409/BANG/2019[2012-13]Status: Disposed3/6/2020AY 2012-13

M/S, MAVEER MEDICARE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1408/BANG/2019[2011-12]Status: Disposed3/6/2020AY 2011-12

M/S. MAHAVEER MEDICARE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1407/BANG/2019[2010-11]Status: Disposed3/6/2020AY 2010-11

SRI. MURLI MANOHAR SARAF,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), BANGALORE

ITA 1389/BANG/2019[2014-15]Status: Disposed2/6/2020AY 2014-15

SRI. MURLI MANOHAR SARAF,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), BANGALORE

ITA 1388/BANG/2019[2013-14]Status: Disposed2/6/2020AY 2013-14

SRI. MURLI MANOHAR SARAF,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(1), BANGALORE

ITA 1390/BANG/2019[2015-16]Status: Disposed2/6/2020AY 2015-16

SMART CITES INDIA FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 77/BANG/2020[2019-20]Status: Disposed1/6/2020AY 2019-20

M/S. FOUR SEASONS WINES LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS) -3, BANGALORE

ITA 2584/BANG/2019[2014-15]Status: Disposed1/6/2020AY 2014-15

T.R. AMAR,TUMAKURU vs ASSISTANT COMMISSIONER OF INCOME TAX,TUMAKURU RANGE, TUMAKURU

ITA 1882/BANG/2019[2015-16]Status: Disposed29/5/2020AY 2015-16

SHRI. S M N SOURDHA SAHAKARA NIYAMITA,VIJAYAPUR vs INCOME TAX OFFICER WARD-1& TPS, VIJAYAPUR

ITA 183/BANG/2019[2013-14]Status: Disposed29/5/2020AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), DAVANAGERE vs M/S. D C C CO-OPERATIVE BANK LIMITED, DAVANAGERE

ITA 1405/BANG/2019[2014-15]Status: Disposed29/5/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), DAVANAGERE vs M/S. D D C CO-OPERATIVE BANK LIMITED, DAVANAGERE

ITA 1404/BANG/2019[2013-14]Status: Disposed29/5/2020AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA RENEWABLE ENERGY DEVELOPMENT LIMITED, BANGALORE

ITA 1347/BANG/2019[2014-15]Status: Disposed29/5/2020AY 2014-15

SHRI. PRAVEEN KUMAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(2)(1), BENGALURU

ITA 3344/BANG/2018[2013-14]Status: Disposed29/5/2020AY 2013-14