← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. VBHC VALUE HOMES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 7(1)(3), BANGALORE
ITA 2541/BANG/2019[2015-16]Status: Disposed12/6/2020AY 2015-16
M/S. AIRCON HANDLING SYSTEMS PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, APPEALS- 1, BANGALORE
ITA 2340/BANG/2019[2015-16]Status: Disposed12/6/2020AY 2015-16
M/S. AIRCON HANDLING SYSTEMS PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, APPEALS- 1, BANGALORE
ITA 2339/BANG/2019[2014-15]Status: Disposed12/6/2020AY 2014-15
VEVEO (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 1619/BANG/2017[2013-14]Status: Disposed12/6/2020AY 2013-14
SRI. SANKARARAO MAVIDI,SRIKAKULAM vs COMMISSIONER OF INCOME TAX (APPEALS)- 1, BANGALORE
ITA 2346/BANG/2019[2014-15]Status: Disposed11/6/2020AY 2014-15
M/S BATRA BUILDERS PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU
ITA 25/BANG/2018[2013-14]Status: Disposed11/6/2020AY 2013-14
DINESH NEMICHAND,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE
ITA 1030/BANG/2017[2012-13]Status: Disposed11/6/2020AY 2012-13
SHRI. NIRANJAN C. JAIN,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(4), BENGALURU
ITA 1755/BANG/2018[2014-15]Status: Disposed10/6/2020AY 2014-15
NIRANJAN C JAIN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1754/BANG/2018[2013-14]Status: Disposed10/6/2020AY 2013-14
M/S CHANDRIKA INVESTMENTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 1455/BANG/2018[2009-10]Status: Disposed10/6/2020AY 2009-10
M/S CHANDRIKA INVESTMENTS,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 1454/BANG/2018[2009-10]Status: Disposed10/6/2020AY 2009-10
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2299/BANG/2016[2012-13]Status: Disposed10/6/2020AY 2012-13
M/S. GIRIRAJ LADHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BANGALORE
ITA 2601/BANG/2019[2014-15]Status: Disposed10/6/2020AY 2014-15
SRI NARAYANAGURU VIDYANIDHI TRUST,UDUPI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2437/BANG/2019[2019-20]Status: Disposed10/6/2020AY 2019-20
SRI RAMESH MYSORE ANANTHA SWAMY,BANGALORE vs INCOME TAX OFFICER WARD-13(1), BANGALORE
ITA 3175/BANG/2018[2011-12]Status: Disposed10/6/2020AY 2011-12
JEETENDRA KANUNGA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2531/BANG/2018[2015-16]Status: Disposed10/6/2020AY 2015-16
M/S KANDALAA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 2027/BANG/2018[2013-14]Status: Disposed10/6/2020AY 2013-14
M/S OMKAR BHUTRA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 3182/BANG/2018[2014-15]Status: Disposed9/6/2020AY 2014-15
M/S. EUROFINS ADVINUS LIMITED (FORMERLY ADVINUS THERAPEUTICS LIMITED),BANGALORE vs INCOME TAX OFFICER, WARD- 2(1)(4), BANGALORE
ITA 181/BANG/2020[2011-12]Status: Disposed8/6/2020AY 2011-12
ESSENTRA (INDIA) PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(4), BANGALORE
ITA 1610/BANG/2017[2013-14]Status: Disposed5/6/2020AY 2013-14
