← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S.SONAROME PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1627/BANG/2016[2012-13]Status: Disposed19/6/2020AY 2012-13
M/S. C CENTRIC SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS-CPC, GHAZIABAD
ITA 2208/BANG/2019[2012-13]Status: Disposed19/6/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BENGALURU vs M/S. MANIPAL GLOBAL EDUCATION SERVICES PRIVATE LIMITED, BENGALURU
ITA 1929/BANG/2019[2007-08]Status: Disposed19/6/2020AY 2007-08
YESHWANTHRAJ RANKA,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 7, BANGALORE
ITA 1844/BANG/2019[2015-16]Status: Disposed19/6/2020AY 2015-16
M/S. SHAMANUR KALLAPPA & SONS,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1669/BANG/2019[2015-16]Status: Disposed19/6/2020AY 2015-16
SRI SUBRAMANI RAMAPPA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1142/BANG/2017[2012-13]Status: Disposed19/6/2020AY 2012-13
M/S TRIDENT MICROSYSTEMS INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 842/BANG/2016[2011-12]Status: Disposed17/6/2020AY 2011-12
SHRI PRABHAKAR RAGHAVENDRA,SHIMOGA vs INCOME TAX OFFICER WARD-4, SHIMOGA
ITA 3322/BANG/2018[2014-15]Status: Disposed17/6/2020AY 2014-15
M/S. GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-3, BANGALORE
ITA 2355/BANG/2019[2015-16]Status: Disposed15/6/2020AY 2015-16
M/S KARNATAKA STATE UNORGANIZED WORKERS SOCIAL SECURITY BOARD,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 138/BANG/2018[2013-14]Status: Disposed15/6/2020AY 2013-14
SRI VIVEK B CHAND,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), BANGALORE
ITA 1351/BANG/2017[2006-07]Status: Disposed15/6/2020AY 2006-07
M/S. UDAYA SOUHARDHA PATTIN SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 279/BANG/2020[2011-12]Status: Disposed15/6/2020AY 2011-12
M/S. KAVITHA PAI PANEMANGALORE,BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(4), BANGALORE
ITA 1391/BANG/2019[2013-14]Status: Disposed15/6/2020AY 2013-14
KARNATAKA IA & AD PENSIONER'S ASSOCIATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2530/BANG/2018[2018-19]Status: Disposed15/6/2020AY 2018-19
M/S STELIS BIOPHARMA PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 2191/BANG/2018[2013-14]Status: Disposed15/6/2020AY 2013-14
M/S. VBHC VALUE HOMES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, WARD- 7(1)(2), BANGALORE
ITA 37/BANG/2020[2016-17]Status: Disposed12/6/2020AY 2016-17
M/S. AIRCON HANDLING SYSTEMS PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, APPEALS- 1, BANGALORE
ITA 2338/BANG/2019[2013-14]Status: Disposed12/6/2020AY 2013-14
M/S. FRONTIER BUSINESS SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 1568/BANG/2019[2015-16]Status: Disposed12/6/2020AY 2015-16
M/S. SRI MADANANTHA NIRANTARA PRASADA VINIYOGA SAMITHI TRUST,SHIMOGA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 222/BANG/2020[NA]Status: Disposed12/6/2020
BHARTUR RAMASWAMY VIJAYENDRA,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 3, BANGALORE
ITA 151/BANG/2020[2016-17]Status: Disposed12/6/2020AY 2016-17
