← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. CENTRAL SILK BOARD,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 1(2), BANGALORE
ITA 317/BANG/2020[2011-12]Status: Disposed26/6/2020AY 2011-12
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 967/BANG/2019[2015-16]Status: Disposed26/6/2020AY 2015-16
M/S.THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 966/BANG/2019[2014-15]Status: Disposed26/6/2020AY 2014-15
M/S. THE NEHRUNAGAR CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 965/BANG/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
M/S. MANGALORE LADIES CIRCLE TRUST,MANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2470/BANG/2019[2019-20]Status: Disposed26/6/2020AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2403/BANG/2019[2011-12]Status: Disposed26/6/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2400/BANG/2019[2008-09]Status: Disposed26/6/2020AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2398/BANG/2019[2006-07]Status: Disposed26/6/2020AY 2006-07
BHRUHAT BENGALURU MAHANAGARA PALIKE,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 16(1), BANGALORE
ITA 1567/BANG/2019[2012-13]Status: Disposed26/6/2020AY 2012-13
M/S. CENTURY REAL ESTATE HOLDINGS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 284/BANG/2020[2014-15]Status: Disposed24/6/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BENGALURU vs M/S. M.N. DASTUR COMPANY PRIVATE LIMITED, BANGALORE
ITA 2054/BANG/2019[2013-14]Status: Disposed24/6/2020AY 2013-14
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 879/BANG/2018[2007-08]Status: Disposed24/6/2020AY 2007-08
M/S. UNITED SPIRITS LIMTED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BANGALORE
ITA 300/BANG/2020[2011-12]Status: Disposed24/6/2020AY 2011-12
M/S. GOYAL ISPAT PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(3), BENGALURU
ITA 1755/BANG/2019[2016-17]Status: Disposed24/6/2020AY 2016-17
RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT,MUDHOL vs THE INCOME TAX OFFICER, WARD- 2, BAGALKOT
ITA 1544/BANG/2019[2012-13]Status: Disposed24/6/2020AY 2012-13
M/S BROCADE COMMUNICATIONS SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 79/BANG/2019[2014-15]Status: Disposed19/6/2020AY 2014-15
YESHWANTHRAJ RANKA,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 7, BANGALORE
ITA 1843/BANG/2019[2014-15]Status: Disposed19/6/2020AY 2014-15
YESHWANTHRAJ RANKA,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 7, BANGALORE
ITA 1842/BANG/2019[2013-14]Status: Disposed19/6/2020AY 2013-14
M/S INSTITUTE MANAGEMENT COMMITTEE(IMC),BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 157/BANG/2019[2015-16]Status: Disposed19/6/2020AY 2015-16
M/S. IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 1549/BANG/2019[2015-16]Status: Disposed19/6/2020AY 2015-16