← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S CENTRAL SILK BOARD,BENGALURU vs INCOME-TAX OFFICER, TDS WARD-1(2), BENGALURU
ITA 319/BANG/2020[2013-14]Status: Disposed26/6/2020AY 2013-14
M/S. CENTRAL SILK BOARD,BANGALORE vs INCOME TAX OFFICER, TDS WARD- 1(2), BANGALORE
ITA 318/BANG/2020[2012-13]Status: Disposed26/6/2020AY 2012-13
BENEDICTA MARY MENDONCE,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(3), BANGALORE
ITA 23/BANG/2020[2016-17]Status: Disposed26/6/2020AY 2016-17
M/S. MANGALORE LADIES CIRCLE TRUST,MANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2471/BANG/2019[2019-20]Status: Disposed26/6/2020AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2402/BANG/2019[2010-11]Status: Disposed26/6/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGLORE
ITA 2401/BANG/2019[2009-10]Status: Disposed26/6/2020AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2399/BANG/2019[2007-08]Status: Disposed26/6/2020AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE vs M/S. PRATHIBHA JEWELLERY HOUSE, BANGALORE
ITA 2397/BANG/2019[2005-06]Status: Disposed26/6/2020AY 2005-06
SMT. SARASA PRAHLAD,BENGALURU vs INCOME TAX OFFICER, WARD- 6(3), BANGALORE
ITA 2386/BANG/2019[2014-15]Status: Disposed26/6/2020AY 2014-15
M/S. PAI & PAI ENTERPRISES,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2302/BANG/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
SRINIVASAMURTHY KOLIHALLY YALAKAIAH,BANGALORE vs THE COMMISSIONER INCOME TAX (APPEALS)-10, BANGALORE
ITA 1965/BANG/2019[2016-17]Status: Disposed26/6/2020AY 2016-17
SRINIVASAMURTHY KOLIHALLY YALAKAIAH,BANGALORE vs THE COMMISSIONER INCOME TAX (APPEALS)-10, BANGALORE
ITA 1964/BANG/2019[2015-16]Status: Disposed26/6/2020AY 2015-16
SRINIVASAMURTHY KOLIHALLY YALAKAIAH,BANGALORE vs THE COMMISSIONER INCOME TAX (APPEALS)-10, BANGALORE
ITA 1963/BANG/2019[2014-15]Status: Disposed26/6/2020AY 2014-15
M/S. TESSOLVE SEMICONDUCTOR PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, TDS CIRCLE 3(1), BENGALURU
ITA 1743/BANG/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
MARIS CEMENTS PRIVATE LIMITED,HULIYAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, TUMKUR
ITA 1672/BANG/2019[2015-16]Status: Disposed26/6/2020AY 2015-16
M/S BOMBAY RAYON FASHIONS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3425/BANG/2018[2016-17]Status: Disposed26/6/2020AY 2016-17
M/S BOMBAY RAYON FASHIONS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 3422/BANG/2018[2013-14]Status: Disposed26/6/2020AY 2013-14
SMT PRATHIBA JAIN,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 2571/BANG/2018[2009-10]Status: Disposed26/6/2020AY 2009-10
M/S NEWBRIDGE BUSINESS CENTRES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1620/BANG/2017[2011-12]Status: Disposed26/6/2020AY 2011-12
M/S CENTRAL SILK BOARD,BENGALURU vs INCOME-TAX OFFICER TDS WARD-1(2), BENGALURU
ITA 320/BANG/2020[2014-15]Status: Disposed26/6/2020AY 2014-15
