← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI MARTHAND SINGH MAHINDRA BROADACRES STUD FARM AVALAHALLI ESTATE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE

ITA 136/BANG/2018[2012-13]Status: Disposed30/6/2020AY 2012-13

M/S. KODIAK NETWORKS INDIA PRIVATE LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 284/BANG/2017[2012-13]Status: Disposed30/6/2020AY 2012-13

M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-3, BANGALORE

ITA 2378/BANG/2019[2012-13]Status: Disposed30/6/2020AY 2012-13

PANCHAMI DEVELOPERS,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 91/BANG/2018[2012-13]Status: Disposed30/6/2020AY 2012-13

PANCHAMI DEVELOPERS,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 90/BANG/2018[2012-13]Status: Disposed30/6/2020AY 2012-13

SMT K L AMBIKA,BANGALORE vs THE INCOME TAX OFFICE WARD-1, RAMANAGARAM

ITA 3116/BANG/2018[2008-09]Status: Disposed30/6/2020AY 2008-09

SRI NARAYANA SRIDHAR,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(4), BANGALORE

ITA 2819/BANG/2018[2016-17]Status: Disposed30/6/2020AY 2016-17

M/S MANN & HUMMEL FILTER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 793/BANG/2019[2013-14]Status: Disposed29/6/2020AY 2013-14

JOINT COMMISSIONER OF INCOME-TAX (OSD), CIRCLE - 4(1)(2), BANGALORE vs M/S. MSOURCE (INDIA) PRIVATE LIMITED, BANGALORE

ITA 936/BANG/2019[2013-14]Status: Disposed29/6/2020AY 2013-14

SHRI BHARATH KUMAR HUKAMCHAND RATHI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE

ITA 89/BANG/2018[2014-15]Status: Disposed29/6/2020AY 2014-15

M/S TANGLIN DEVELOPEMENT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 1527/BANG/2018[2013-14]Status: Disposed29/6/2020AY 2013-14

SMT MANJULA CHANDRANNA,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(3), BANGALORE

ITA 2012/BANG/2017[2012-13]Status: Disposed29/6/2020AY 2012-13

SRI CHANDRASHEKAR NAGANAGOUDA PATIL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BANGALORE

ITA 1984/BANG/2017[2012-13]Status: Disposed29/6/2020AY 2012-13

BHRUHAT BENGALURU MAHANAGARA PALIKE,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 16(1), BANGALORE

ITA 1566/BANG/2019[2012-13]Status: Disposed26/6/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BANGALORE vs M/S. BHARAT FRITZ WARNER LIMITED, BANGALORE

ITA 1360/BANG/2019[2011-12]Status: Disposed26/6/2020AY 2011-12

M/S BOMBAY RAYON FASHIONS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 3424/BANG/2018[2015-16]Status: Disposed26/6/2020AY 2015-16

M/S BOMBAY RAYON FASHIONS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX TDS CPC, GHAZIABAD

ITA 3423/BANG/2018[2014-15]Status: Disposed26/6/2020AY 2014-15

SRI H S NINGAIAH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE

ITA 2365/BANG/2018[2010-11]Status: Disposed26/6/2020AY 2010-11

THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, MANGALORE vs SHRI VINOD M SHERLEKAR, MANGALORE

ITA 2758/BANG/2017[2013-14]Status: Disposed26/6/2020AY 2013-14

NEWBRIDGE BUSINESS CENTRES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(2), BANGALORE

ITA 1621/BANG/2017[2012-13]Status: Disposed26/6/2020AY 2012-13