← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. MPHASIS SOFTWARE & SERVICES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(2), BENGALURU
ITA 1948/BANG/2018[2014-15]Status: Disposed3/7/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD, BANGALORE
ITA 951/BANG/2017[2012-13]Status: Disposed3/7/2020AY 2012-13
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1943/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1941/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1939/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1938/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1937/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1935/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1934/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1933/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
M/S. CSB BANK LIMITED (FORMERLY THE CATHOLIC SYRIAN BANK LIMITED),DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 2050/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BANGALORE
ITA 1944/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1942/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1940/BANG/2019[2015-16]Status: Disposed1/7/2020AY 2015-16
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1936/BANG/2019[2014-15]Status: Disposed1/7/2020AY 2014-15
RAGHU INFRA PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD- 3(1), BENGALURU
ITA 1932/BANG/2019[2013-14]Status: Disposed1/7/2020AY 2013-14
S. JAGADEESWARA REDDY,BANGALORE vs DCIT, BANGALORE
ITA 326/BANG/2011[2008-09]Status: Disposed1/7/2020AY 2008-09
S. JAGADEESWARA REDDY,BANGALORE vs DCIT, BANGALORE
ITA 325/BANG/2011[2007-08]Status: Disposed1/7/2020AY 2007-08
BASE CHARITABLE FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1694/BANG/2019[2019-20]Status: Disposed30/6/2020AY 2019-20
M/S FLUTURA BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 3404/BANG/2018[2013-14]Status: Disposed30/6/2020AY 2013-14
