← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S JAS TELECOM PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-16, BANGALORE
ITA 3251/BANG/2018[2011-12]Status: Disposed27/7/2020AY 2011-12
SRI. SANGANAGOUDA NEELANAGOUDA PATIL,RAICHUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, KALABURGI
ITA 1865/BANG/2019[2015-16]Status: Disposed27/7/2020AY 2015-16
COREONE TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 556/BANG/2015[2010-11]Status: Disposed24/7/2020AY 2010-11
ITO, BANGALORE vs M/S CORE ONE TECHNOLOGIES PVT. LTD., BANGALORE
ITA 257/BANG/2015[2010-11]Status: Disposed24/7/2020AY 2010-11
M/S. HUBLI TALUKA PRIMARY SCHOOL TEACHERS CO-OPERATIVE SOCIETY,HUBLI vs INCOME TAX OFFICER, WARD -1(3), HUBLI
ITA 1354/BANG/2019[2016-17]Status: Disposed13/7/2020AY 2016-17
VENKATESH K I,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 1168/BANG/2018[2001-02]Status: Disposed10/7/2020AY 2001-02
NAGRAVISION INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1536/BANG/2017[2013-14]Status: Disposed10/7/2020AY 2013-14
SHRI. VERGHESE STEPHEN,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(2), BANGALORE
ITA 2492/BANG/2019[2015-16]Status: Disposed10/7/2020AY 2015-16
RAJEEV KUMAR,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BENGALURU
ITA 2031/BANG/2019[2011-12]Status: Disposed9/7/2020AY 2011-12
M/S. CASA DEL TUBO,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(1), BENGALURU
ITA 1705/BANG/2019[2009-10]Status: Disposed9/7/2020AY 2009-10
M/S ANTARIKSH SOFTTECH PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 83/BANG/2019[2015-16]Status: Disposed9/7/2020AY 2015-16
CANARA BANK,HAVERI vs INCOME TAX OFFICER, TDS WARD, DAVANAGERE
ITA 1597/BANG/2019[2009-10]Status: Disposed7/7/2020AY 2009-10
M/S NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2715/BANG/2018[2014-15]Status: Disposed7/7/2020AY 2014-15
SRI. BHASHYAKAR NARAKESARI,BENGALORE vs INCOME TAX OFFICER, WARD-1(3)(2), BENGALURU
ITA 3063/BANG/2018[2014-15]Status: Disposed7/7/2020AY 2014-15
KIRAN PANDURANG,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE
ITA 2453/BANG/2018[2011-12]Status: Disposed7/7/2020AY 2011-12
M/S. RYTHARA SEVA SAHAKARA SANGHA NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(5), BANGALORE
ITA 226/BANG/2020[2016-17]Status: Disposed6/7/2020AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BENGALURU vs M/S. NTI HOUSING CO-OPERATIVE SOCIETY, BENGALURU
ITA 2290/BANG/2018[2005-06]Status: Disposed6/7/2020AY 2005-06
M/S. SIGNURE TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 1670/BANG/2019[2015-16]Status: Disposed3/7/2020AY 2015-16
MR. SAMIULLA KHAN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 3043/BANG/2018[2015-16]Status: Disposed3/7/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE vs M/S. G CORP PRIVATE LIMITED, BANGALORE
ITA 2288/BANG/2019[2014-15]Status: Disposed3/7/2020AY 2014-15
