← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. CONSULATE CONSTRUCTIONS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE
ITA 1854/BANG/2017[2002-03]Status: Disposed5/8/2020AY 2002-03
M/S NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2816/BANG/2017[2013-14]Status: Disposed4/8/2020AY 2013-14
M/S. IBM INDIA PVT. LTD.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(2), BENGALURU
ITA 725/BANG/2018[2013-14]Status: Disposed31/7/2020AY 2013-14
AMITH SOFTWARE TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 2805/BANG/2018[2008-09]Status: Disposed31/7/2020AY 2008-09
MR.VIKASH KEJRIWAL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2414/BANG/2018[2015-16]Status: Disposed31/7/2020AY 2015-16
M/S SANDVINE TECHNOLOGIES (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 647/BANG/2017[2012-13]Status: Disposed31/7/2020AY 2012-13
M/S SRI BHAKTA MARKANDESHWARA MINERALS,HOSPET vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 1891/BANG/2017[2010-11]Status: Disposed31/7/2020AY 2010-11
SRI. Y. C. SATISH KUMAR,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 1146/BANG/2019[2011-12]Status: Disposed31/7/2020AY 2011-12
THE RADDI SAHAKAR BANK NIYAMITHA,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLI
ITA 2527/BANG/2017[2014-15]Status: Disposed31/7/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE vs M/S BHAKTA MARKANDESHWARA MINERALS, HOSPET
ITA 1787/BANG/2017[2011-12]Status: Disposed31/7/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE vs M/S BHAKTA MARKANDESHWARA MINERALS, HOSPET
ITA 1786/BANG/2017[2010-11]Status: Disposed31/7/2020AY 2010-11
JCIT, BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD., BANGALORE
ITA 91/BANG/2016[2011-12]Status: Disposed30/7/2020AY 2011-12
ASPECT TECHNOLOGY CENTER (INDIA) PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 187/BANG/2016[2011-12]Status: Disposed30/7/2020AY 2011-12
ITO, BANGALORE vs M/S ASPECT TECHNOLOGY CENTRE INDIA PVT. LTD., BANGALORE
ITA 175/BANG/2016[2011-12]Status: Disposed30/7/2020AY 2011-12
M/S.METROPOLITAN MEDIA COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, HUBLI
ITA 1679/BANG/2016[2010-11]Status: Disposed29/7/2020AY 2010-11
AKAMAI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 307/BANG/2015[2010-11]Status: Disposed29/7/2020AY 2010-11
ITO, BANGALORE vs M/S BODHI PROFESSIONAL SOLUTIONS PVT. LTD., BANGALORE
ITA 996/BANG/2016[2007-08]Status: Disposed29/7/2020AY 2007-08
TEXAS INFRAASTRUCTURE (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 702/BANG/2016[2011-12]Status: Disposed29/7/2020AY 2011-12
DCIT, BANGALORE vs M/S AKAMAI TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 200/BANG/2015[2010-11]Status: Disposed29/7/2020AY 2010-11
M/S. SPEARHEAD SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 816/BANG/2018[2009-10]Status: Disposed27/7/2020AY 2009-10