← All Benches

ITAT Bangalore Bench

18,481 judgments

MRS. GITANJALI GUPTA,BANGALORE vs INCOME TAX OFFICER, WARD - 4(3)(3), BANGALORE

ITA 1175/BANG/2019[2015-16]Status: Disposed13/8/2020AY 2015-16

KHASIM MOHAMMED WAHEED URREHMAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 2797/BANG/2018[2015-16]Status: Disposed12/8/2020AY 2015-16

V M BRIJESH URS,MYSORE vs THE INCOME TAX OFFICER WARD-2(2), MYSORE

ITA 1341/BANG/2018[2011-12]Status: Disposed12/8/2020AY 2011-12

M H SUDHARSHAN REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE

ITA 1169/BANG/2018[2008-09]Status: Disposed12/8/2020AY 2008-09

S VENKATARAMA REDDY,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-9, BANGALORE

ITA 1095/BANG/2018[2007-08]Status: Disposed12/8/2020AY 2007-08

M/S NANDI ECONOMIC CORRIDOR ENTERPRISES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 1079/BANG/2018[2014-15]Status: Disposed12/8/2020AY 2014-15

M/S NANDI ECONOMIC CORRIDOR ENTERPRISES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 1064/BANG/2018[2012-13]Status: Disposed12/8/2020AY 2012-13

M/S NANDI ECONOMIC CORRDIOR ENTERPRISES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 1063/BANG/2018[2011-12]Status: Disposed12/8/2020AY 2011-12

INCOME TAX OFFICER, BANGALORE vs M/S ZYGO BONSAI PVT.LTD., BANGALORE

ITA 2231/BANG/2016[2012-13]Status: Disposed12/8/2020AY 2012-13

M/S ZEOMEGA INFATECH PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 78/BANG/2017[2012-13]Status: Disposed7/8/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.BHORUKA POWER CORPORATION LTD., BANGALORE

ITA 1734/BANG/2016[2010-11]Status: Disposed7/8/2020AY 2010-11

SRI. REGUNATHAN VENKATA RAJENDRAN,BANGALORE vs ASSESSING OFFICER, 7(2)(1), BENGALURU

ITA 2169/BANG/2019[2016-17]Status: Disposed7/8/2020AY 2016-17

SHRI.DURGOJI JAGADEESH,HARIHAR vs THE INCOME TAX OFFICER WARD-1(3), DAVANGERE

ITA 1787/BANG/2018[2008-09]Status: Disposed7/8/2020AY 2008-09

STARWORTH INFRASTRUCTURE AND CONSTRUCTION LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(3), BANGALORE

ITA 1713/BANG/2017[2011-12]Status: Disposed7/8/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S HONEYWELL TECHNOLOGIES SOLUTIONS LAB PVT LTD, BANGALORE

ITA 1418/BANG/2018[2014-15]Status: Disposed5/8/2020AY 2014-15

DY.COMMISSIONER OF INCOME TAX, BANGALORE vs HONEYWELL TECHNOLOGY SOLUTIONS LTD, BANGALORE

ITA 564/BANG/2017[2013-14]Status: Disposed5/8/2020AY 2013-14

DY.COMMISSIONER OF INCOME TAX, BANGALORE vs HONEYWELL TECHNOLOGY SOLUTIONS LTD, BANGALORE

ITA 562/BANG/2017[2011-12]Status: Disposed5/8/2020AY 2011-12

DCIT, BANGALORE vs M/S LG SOFT INDIA PVT. LTD., BANGALORE

ITA 97/BANG/2016[2011-12]Status: Disposed5/8/2020AY 2011-12

ASHOK BATHLA,BANGALORE vs PR.C.I.T., BANGALORE

ITA 512/BANG/2016[2012-13]Status: Disposed5/8/2020AY 2012-13

DY.COMMISSIONER OF INCOME TAX, BANGALORE vs HONEYWELL TECHNOLOGY SOLUTIONS LTD, BANGALORE

ITA 563/BANG/2017[2012-13]Status: Disposed5/8/2020AY 2012-13