← All Benches
ITAT Bangalore Bench
18,481 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S HYDERABAD KARNATAKA EDUCATION SOCIETY, KALBURGI
ITA 2276/BANG/2018[2013-14]Status: Disposed14/8/2020AY 2013-14
MR.SUNIL KUMAR LAKHOTIA,HOSPET vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 2176/BANG/2018[2013-14]Status: Disposed14/8/2020AY 2013-14
THE INCOME TAX OFFICER WARD-6(1)(2), BANGALORE vs M/S SOBHA SPACE PVT LTD, BANGALORE
ITA 2115/BANG/2018[2007-08]Status: Disposed14/8/2020AY 2007-08
M/S I-EXCEED TECHNOLOGY SOLUTIONS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 1181/BANG/2018[2014-15]Status: Disposed14/8/2020AY 2014-15
M/S WARTYHULLY ESTATES LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(4), BANGALORE
ITA 2725/BANG/2017[2013-14]Status: Disposed14/8/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S RAMESH EXPORTS PVT LTD, BANGALORE
ITA 2206/BANG/2017[2009-10]Status: Disposed14/8/2020AY 2009-10
M/S RAMESH EXPORTS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2146/BANG/2017[2009-10]Status: Disposed14/8/2020AY 2009-10
SMT. G. SARASWATHI,BENGALURU vs THE INCOME TAX OFFICER, WARD - 7(2)(2), BENGALURU
ITA 207/BANG/2017[2010 - 11]Status: Disposed14/8/2020
KARNATAKA STATE INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 1074/BANG/2017[2011-12]Status: Disposed14/8/2020AY 2011-12
VERISIGN SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 374/BANG/2016[2011-12]Status: Disposed14/8/2020AY 2011-12
SMT.GODAVARI BALAKRISHNA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2014/BANG/2016[2010-11]Status: Disposed14/8/2020AY 2010-11
BRILLIO TECHNOLOGIES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1320/BANG/2016[2010-11]Status: Disposed14/8/2020AY 2010-11
BRILLIO TECHNOLOGIES PVT LTD.,BANGALORE vs DY. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1319/BANG/2016[2009-10]Status: Disposed14/8/2020AY 2009-10
M/S HOTEL WOODSIDE,MANGALORE vs ASST.C.I.T., BANGALORE
ITA 1270/BANG/2016[2006-07]Status: Heard14/8/2020AY 2006-07
M/S MEGACITY (BANGALORE) DEVELOPERS & BUILDERS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 884/BANG/2019[2011-12]Status: Disposed13/8/2020AY 2011-12
MRS. RASHI GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE
ITA 1177/BANG/2019[2015-16]Status: Disposed13/8/2020AY 2015-16
MRS. ASHA GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE
ITA 1174/BANG/2019[2015-16]Status: Disposed13/8/2020AY 2015-16
MR. VISHAL GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE
ITA 1173/BANG/2019[2015-16]Status: Disposed13/8/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), BANGALORE vs M/S SRINIVASA TRUST, BANGALORE
ITA 1470/BANG/2018[2007-08]Status: Disposed13/8/2020AY 2007-08
MR. VIKAS GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE
ITA 1176/BANG/2019[2015-16]Status: Disposed13/8/2020AY 2015-16