← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. MOHAMMED SAFWAN, MANGALURU
ITA 89/BANG/2020[2015-16]Status: Disposed14/8/2020AY 2015-16
MR. MOHAMMED SAFWAN,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 67/BANG/2020[2015-16]Status: Disposed14/8/2020AY 2015-16
MR. M.A. SIDDIQUE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 66/BANG/2020[2016-17]Status: Disposed14/8/2020AY 2016-17
MR. M.A. SIDDIQUE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 65/BANG/2020[2015-16]Status: Disposed14/8/2020AY 2015-16
MR. M.N. SIDDIQUE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 64/BANG/2020[2014-15]Status: Disposed14/8/2020AY 2014-15
MR. M.A. SIDDIQUE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 63/BANG/2020[2013-14]Status: Disposed14/8/2020AY 2013-14
MR. M. A. SIDDIQUE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 62/BANG/2020[2012-13]Status: Disposed14/8/2020AY 2012-13
M/S. MEHTA GOLD PALACE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(2), BANGALORE
ITA 927/BANG/2019[2016-17]Status: Disposed14/8/2020AY 2016-17
SHRI.KODAGHIHALLI THIMMAIAH RAMANNA,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(5), BANGALORE
ITA 303/BANG/2019[2006-07]Status: Disposed14/8/2020AY 2006-07
SHRI.KODAGHIHALLI THIMMAIAH RAMANNA,BANGALORE vs INCOME TAX OFFICER WARD-2(3)(5), BANGALORE
ITA 302/BANG/2019[2005-06]Status: Disposed14/8/2020AY 2005-06
MR. ABDUL NASIR,BANGALORE vs INCOME TAX OFFICER, WARD- 1 & TPS, TUMKUR
ITA 2056/BANG/2019[2016-17]Status: Disposed14/8/2020AY 2016-17
MONIKA DILIPRAO WATTAMAR,RAICHUR vs THE INCOME TAX OFFICER, WARD- 4, RAICHUR
ITA 1830/BANG/2019[2011-12]Status: Disposed14/8/2020AY 2011-12
MANVI RAJALBANDI SHYAMSUNDER,RAICHUR vs THE INCOME TAX OFFICER WARD-4, RAICHUR
ITA 1827/BANG/2019[2011-12]Status: Disposed14/8/2020AY 2011-12
DIPTI DILIP WATTAMWAR,RAICHUR vs THE INCOME TAX OFFICER, WARD- 4, RAICHUR
ITA 1824/BANG/2019[2011-12]Status: Disposed14/8/2020AY 2011-12
SRI. MAHALINGAM SUBBIAN,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(3)(7), BANGALORE
ITA 1639/BANG/2019[2014-15]Status: Disposed14/8/2020AY 2014-15
M/S. COMPASS LOGISTICS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1)(2), BANGALORE
ITA 1609/BANG/2019[2013-14]Status: Disposed14/8/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. CORNERSTONE PROPERTY INVESTMENTS PRIVATE LIMITED, BANGALORE
ITA 1083/BANG/2019[2014-15]Status: Disposed14/8/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. CORNERSTONE PROPERTY INVESTMENTS PRIVATE LIMITED, BANGALORE
ITA 1082/BANG/2019[2013-14]Status: Disposed14/8/2020AY 2013-14
SHEELA PATTIKONDA VISHNUKUMAR,BELLARI vs THE INCOME TAX OFFICER WARD-2, BELLARI
ITA 2441/BANG/2018[2013-14]Status: Disposed14/8/2020AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S HYDERABAD KARNATAKA EDUCATION SOCIETY, KALBURGI
ITA 2277/BANG/2018[2014-15]Status: Disposed14/8/2020AY 2014-15