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ITAT Bangalore Bench

18,481 judgments

M/S UNITRANS INFOTECH SERVICES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 3227/BANG/2018[2014-15]Status: Disposed17/8/2020AY 2014-15

M/S UNITRANS INFOTECH SERVICES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 3226/BANG/2018[2013-14]Status: Disposed17/8/2020AY 2013-14

M/S UNITRANS INFOTECH SERVICES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 3225/BANG/2018[2012-13]Status: Disposed17/8/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. MOHAMMED SAFWAN, MANGALURU

ITA 88/BANG/2020[2014-15]Status: Disposed14/8/2020AY 2014-15

MR. MOHAMMED SAFWAN,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 68/BANG/2020[2016-17]Status: Disposed14/8/2020AY 2016-17

M/S VYSHNAVIANAND PROJECTS PVT LTD,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BALLARI

ITA 269/BANG/2019[2014-15]Status: Disposed14/8/2020AY 2014-15

RANGASWAMY HANUMEGOWDA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE

ITA 207/BANG/2019[2014-15]Status: Disposed14/8/2020AY 2014-15

VIKRAM ARJUNA SREERAMA,RAICHUR vs THE INCOME TAX OFFICER, WARD- 4, RAICHUR

ITA 1829/BANG/2019[2013-14]Status: Disposed14/8/2020AY 2013-14

MALINI RAJALBANDI,RAICHUR vs THE INCOME TAX OFFICER, WARD- 4, RAICHUR

ITA 1828/BANG/2019[2011-12]Status: Disposed14/8/2020AY 2011-12

R. LAKSHMAMMA,BANGALORE vs INCOME TAX OFFICER, WARD 6(2)(1), BANGALORE

ITA 1084/BANG/2019[2014-15]Status: Disposed14/8/2020AY 2014-15

SRI.H.VARADARAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE

ITA 424/BANG/2018[2012-13]Status: Disposed14/8/2020AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S HYDERABAD KARNATAKA EDUCATION SOCIETY, KALBURGI

ITA 2275/BANG/2018[2012-13]Status: Disposed14/8/2020AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S HYDERABAD KARNATAKA EDUCATION SOCIETY, KALBURGI

ITA 2274/BANG/2018[2011-12]Status: Disposed14/8/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR vs SRI C NAGESH BABU, TUMKUR

ITA 1530/BANG/2018[2014-15]Status: Disposed14/8/2020AY 2014-15

INCOME TAX OFFICER WARD-4(3)(5), BANGALORE vs SRI SAGIRAJU NARASARAJU, BANGALORE

ITA 2470/BANG/2017[2007-08]Status: Disposed14/8/2020AY 2007-08

SMT LAKSHMI,TUMKUR vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 2222/BANG/2017[2012-13]Status: Disposed14/8/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KARNATAKA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, BANGALORE

ITA 1334/BANG/2017[2011-12]Status: Disposed14/8/2020AY 2011-12

M/S. TRIDENT MICROSYSTEMS INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2234/BANG/2016[2012-13]Status: Disposed14/8/2020AY 2012-13

M/S HOTEL WOODSIDE,MANGALORE vs ASST.C.I.T., BANGALORE

ITA 1269/BANG/2016[2006-07]Status: Disposed14/8/2020AY 2006-07

MRS. SUVINA KRUPAL,SOMWARPET vs ITO, MADIKERI

ITA 337/BANG/2014[2004-05]Status: Disposed14/8/2020AY 2004-05