← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SRI GURU SAI CONSTRUCTIONS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
ITA 3146/BANG/2018[2014-15]Status: Disposed21/8/2020AY 2014-15
THE MYSORE DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETY UNION LTD,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE
ITA 1567/BANG/2018[2014-15]Status: Disposed21/8/2020AY 2014-15
VBHC CHENNAI VALUE HOMES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1371/BANG/2018[2012-13]Status: Disposed21/8/2020AY 2012-13
M/S VBHC MUMBAI VALUE HOMES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1369/BANG/2018[2012-13]Status: Disposed21/8/2020AY 2012-13
BANGALORE PHARMACETICAL & RESEARCH LABORATORY PVT. LTD.,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2), BANGALORE
ITA 77/BANG/2017[2006-07]Status: Disposed21/8/2020AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TMS INDIA PVT LTD, BANGALORE
ITA 299/BANG/2017[2011-12]Status: Disposed21/8/2020AY 2011-12
SRI PANATI VIDYANATH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 1771/BANG/2017[2013-14]Status: Disposed21/8/2020AY 2013-14
INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 474/BANG/2015[2010-11]Status: Disposed21/8/2020AY 2010-11
DCIT, BANGALORE vs M/S INFINEON TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 405/BANG/2015[2010-11]Status: Disposed21/8/2020AY 2010-11
M/S OUTSOURCEPARTNERS INTERNATIONAL PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 843/BANG/2018[2013-14]Status: Disposed21/8/2020AY 2013-14
MR.K RAJENDRA PRASADA REDDY,CHITRADURGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 2970/BANG/2018[2013-14]Status: Disposed21/8/2020AY 2013-14
VBHC MUMBAI VALUE HOMES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1390/BANG/2018[2013-14]Status: Disposed21/8/2020AY 2013-14
VBHC DELHI VALUE HOMES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1389/BANG/2018[2013-14]Status: Disposed21/8/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BENGALURU LEISURE PVT LTD, BANGALORE
ITA 752/BANG/2017[2012-13]Status: Disposed21/8/2020AY 2012-13
TAVANT TECHNOLOGIES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1700/BANG/2017[2013-14]Status: Disposed21/8/2020AY 2013-14
M/S HOTHUR TRADERS,BALLARI vs JOINT COMMISSIONER OF INCOME TAX, BALLARI
ITA 1889/BANG/2016[2011-12]Status: Disposed21/8/2020AY 2011-12
MANVI RAJALBANDI KRISHNA,RAICHUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, RAICHUR
ITA 1831/BANG/2019[2011-12]Status: Disposed19/8/2020AY 2011-12
M/S ONE WORLD VENTURES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 2522/BANG/2018[2013-14]Status: Disposed19/8/2020AY 2013-14
M/S IBC KNOWLEDGE PARK PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2563/BANG/2017[2014-15]Status: Disposed18/8/2020AY 2014-15
M/S IBC KNOWLEDGE PARK PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2562/BANG/2017[2013-14]Status: Disposed18/8/2020AY 2013-14
