MR.K RAJENDRA PRASADA REDDY,CHITRADURGA vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE

PDF · subscribers
ITA 2970/BANG/2018Status: DisposedITAT Bangalore21 August 2020AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →