← All Benches

ITAT Bangalore Bench

18,481 judgments

SAMI LABS LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 248/BANG/2016[2011-12]Status: Disposed25/8/2020AY 2011-12

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs SHRI. M N RAJENDRA KUMAR, UDUPI

ITA 2457/BANG/2019[2016-17]Status: Heard24/8/2020AY 2016-17

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2264/BANG/2019[2017-18]Status: Heard24/8/2020AY 2017-18

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2261/BANG/2019[2014-15]Status: Heard24/8/2020AY 2014-15

MR. SUBHAKAR DOMBAYYA KOTIAN,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2257/BANG/2019[2015-16]Status: Disposed24/8/2020AY 2015-16

M/S MANTRI TECHNOLOGY CONSTELLATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE

ITA 130/BANG/2018[2014-15]Status: Disposed24/8/2020AY 2014-15

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs M/S. PROPERTY INFRATECH INDIA PRIVATE LIMITED, MANGALURU

ITA 2356/BANG/2019[2016-17]Status: Disposed24/8/2020AY 2016-17

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs M/S. OM SAI RIDDHI SIDDHI DEVELOPERS, MUMBAI

ITA 2334/BANG/2019[2014-15]Status: Disposed24/8/2020AY 2014-15

MR. M. N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2263/BANG/2019[2016-17]Status: Heard24/8/2020AY 2016-17

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, BANGALORE

ITA 2262/BANG/2019[2015-16]Status: Heard24/8/2020AY 2015-16

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2260/BANG/2019[2013-14]Status: Heard24/8/2020AY 2013-14

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU

ITA 2259/BANG/2019[2012-13]Status: Disposed24/8/2020AY 2012-13

MR. M.N. RAJENDRA KUMAR,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU

ITA 2258/BANG/2019[2011-12]Status: Heard24/8/2020AY 2011-12

MR. SUBHAKAR DOMBAYYA KOTIAN,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2256/BANG/2019[2014-15]Status: Disposed24/8/2020AY 2014-15

MR. SUBHAKAR DOMBAYYA KOTIAN,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2255/BANG/2019[2013-14]Status: Heard24/8/2020AY 2013-14

MR. SUBHAKAR DOMBAYYA KOTIAN,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2254/BANG/2019[2011-12]Status: Heard24/8/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs SHRI WALTER NORONHA, MANGALORE

ITA 1630/BANG/2019[2015-16]Status: Disposed24/8/2020AY 2015-16

MAHAVEERA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD -1(3), MANGALURU

ITA 282/BANG/2020[2015-16]Status: Disposed21/8/2020AY 2015-16

M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE

ITA 995/BANG/2019[2016-17]Status: Disposed21/8/2020AY 2016-17

M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE

ITA 994/BANG/2019[2015-16]Status: Disposed21/8/2020AY 2015-16