← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. HASTI BUILDERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(2), BANGALORE

ITA 1131/BANG/2019[2010-11]Status: Disposed27/8/2020AY 2010-11

M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 1989/BANG/2016[2007-2008]Status: Disposed27/8/2020AY 2007-2008

MANCHANOOR KONDA LAXMI DEVI,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 1729/BANG/2018[2015-16]Status: Disposed26/8/2020AY 2015-16

MACHANOOR KONDA HARISH,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 1727/BANG/2018[2015-16]Status: Disposed26/8/2020AY 2015-16

DR. DEVIKA GUNASHEELA,BANGALORE vs JCIT, BANGALORE

ITA 1047/BANG/2016[2012-13]Status: Disposed26/8/2020AY 2012-13

MANCHANOOR KONDA HANUMESH (HUF),RAICHUR vs THE INCOME TAX OFFICER WARD-3, RAICHUR

ITA 1730/BANG/2018[2015-16]Status: Disposed26/8/2020AY 2015-16

MANCHANOOR KONDA GEETHA :LAXMI,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 1728/BANG/2018[2015-16]Status: Disposed26/8/2020AY 2015-16

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, BANGALORE vs MR. MOHAMMED AMEER, UDUPI

ITA 2456/BANG/2019[2017-18]Status: Disposed25/8/2020AY 2017-18

MR. MOHAMMED AMEER,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2374/BANG/2019[2015-16]Status: Disposed25/8/2020AY 2015-16

M/S VASOO BUILDERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 1741/BANG/2018[2010-11]Status: Disposed25/8/2020AY 2010-11

SIR ANIL DEV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 1040/BANG/2018[2013-14]Status: Disposed25/8/2020AY 2013-14

M/S. RABIYA BASARI RAHMAT-ULLA HI-ALLAYAHA CHARITABLE TRUST,SAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, SHIMOGA

ITA 1361/BANG/2016[2009-10]Status: Disposed25/8/2020AY 2009-10

M/S. RABIYA BASARI RAHMAT-ULLA HI-ALLAYAHA CHARITABLE TRUST,SAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, SHIMOGA

ITA 1360/BANG/2016[2009-10]Status: Disposed25/8/2020AY 2009-10

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. MOHAMMED AMEER, UDUPI

ITA 2455/BANG/2019[2016-17]Status: Disposed25/8/2020AY 2016-17

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. MOHAMMED AMEER, UDUPI

ITA 2454/BANG/2019[2015-16]Status: Disposed25/8/2020AY 2015-16

MR. MOHAMMED AMEER,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2376/BANG/2019[2017-18]Status: Disposed25/8/2020AY 2017-18

MR. MOHAMMED AMEER,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2375/BANG/2019[2016-17]Status: Disposed25/8/2020AY 2016-17

MR. MOHAMMED AMEER,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 2373/BANG/2019[2014-15]Status: Disposed25/8/2020AY 2014-15

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs MR. ROHAN MONTERIO, MANGALURU

ITA 2357/BANG/2019[2016-17]Status: Disposed25/8/2020AY 2016-17

M/S VASOO BUILDERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 1742/BANG/2018[2011-12]Status: Disposed25/8/2020AY 2011-12