← All Benches
ITAT Bangalore Bench
18,481 judgments
SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 595/BANG/2015[2010-11]Status: Disposed31/8/2020AY 2010-11
ITO, BANGALORE vs M/S SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED, BANGALORE
ITA 203/BANG/2015[2010-11]Status: Disposed31/8/2020AY 2010-11
M/S. AKARSH RESIDENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 137/BANG/2020[2015-16]Status: Disposed28/8/2020AY 2015-16
M.SUSHIL KUMAR,K G F vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE
ITA 886/BANG/2019[2012-13]Status: Disposed28/8/2020AY 2012-13
SRI. SADASHIV RAO,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1), BANGALORE
ITA 2667/BANG/2019[2007-08]Status: Disposed28/8/2020AY 2007-08
M/S. TELSIMA COMMUNICATIONS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(4), BANGALORE
ITA 2241/BANG/2019[2007-08]Status: Disposed28/8/2020AY 2007-08
JOINT COMMISSIONER OF INCOME TAX LTU (OSD) CIRCLE-1, BANGALORE vs M/S MYSORE SALES INTERNATIONAL LIMITED, BANGALORE
ITA 1190/BANG/2018[2014-15]Status: Disposed28/8/2020AY 2014-15
SMT.SUNITHA S.BATHIJA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 668/BANG/2017[2007-08]Status: Disposed28/8/2020AY 2007-08
SRI K.G.SUBBARAMA SETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2318/BANG/2016[2007-08]Status: Disposed28/8/2020AY 2007-08
SMT. M.H. MAMATHA, L/R OF LATE SRI. M.N. HARINATH,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE
ITA 16/BANG/2020[2008-09]Status: Disposed28/8/2020AY 2008-09
M/S. AKARSH RESIDENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 136/BANG/2020[2014-15]Status: Disposed28/8/2020AY 2014-15
MANGALCHAND SUNIL KUMAR,K G F vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BENGALURU
ITA 1896/BANG/2019[2012-13]Status: Disposed28/8/2020AY 2012-13
M/S MAHALAKSHMI FLOUR MILLS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 208/BANG/2018[2004-05]Status: Disposed28/8/2020AY 2004-05
HASTI BUILDERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1) (2), BANGALORE
ITA 854/BANG/2019[2010-11]Status: Disposed27/8/2020AY 2010-11
BUDHML JAIN K,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 2684/BANG/2018[2015-16]Status: Disposed27/8/2020AY 2015-16
RATANCHAND JAIN B,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 2256/BANG/2018[2015-16]Status: Disposed27/8/2020AY 2015-16
M K RAJESHWARI,RAICHUR vs THE INCOME TAX OFFICER WARD-3, RAICHUR
ITA 1723/BANG/2018[2015-16]Status: Disposed27/8/2020AY 2015-16
SRI PRAKASH LADHANI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
ITA 2856/BANG/2017[2007-2008]Status: Disposed27/8/2020AY 2007-2008
M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2000/BANG/2016[2009-2010]Status: Disposed27/8/2020AY 2009-2010
M/S. HASTI BUILDERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(2), BANGALORE
ITA 1132/BANG/2019[2015-16]Status: Disposed27/8/2020AY 2015-16
