← All Benches
ITAT Bangalore Bench
18,481 judgments
INCOME TAX OFFICER WARD-2, CHITRADURGA vs M.S VANI VILAS CO-OPERATIVE SUGAR FACTORY LIMITED, CHITRADURGA
ITA 2474/BANG/2018[2013-14]Status: Disposed2/9/2020AY 2013-14
M/S.INTEGRATED TEXTILES CONNECTIONS P. LTD.,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1630/BANG/2016[2011-12]Status: Disposed2/9/2020AY 2011-12
M/S. NARIMOGARU PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1399/BANG/2019[2016-17]Status: Disposed1/9/2020AY 2016-17
SHRI.MANOHAR KRISHNASWAMY,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(3), BANGALORE
ITA 2130/BANG/2018[2012-13]Status: Disposed1/9/2020AY 2012-13
M/S INDUS-LEAGUE CLOTHING LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 210/BANG/2018[2013-14]Status: Disposed1/9/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE vs M/S IMPERIAL HEALTH RESEARCH CENTRE LTD, BANGALORE
ITA 979/BANG/2017[2010-11]Status: Disposed1/9/2020AY 2010-11
SRI VARUN SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 263/BANG/2020[2014-15]Status: Disposed31/8/2020AY 2014-15
M/S. FABPROD RETAIL PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 3, BANGALORE
ITA 188/BANG/2020[2016-17]Status: Disposed31/8/2020AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs M/S R R GOLD PALACE, BANGALORE
ITA 906/BANG/2018[2011-12]Status: Disposed31/8/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs M/S R R GOLD PALACE, BANGALORE
ITA 903/BANG/2018[2008-09]Status: Disposed31/8/2020AY 2008-09
M/S ABB AB,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 464/BANG/2018[2012-13]Status: Disposed31/8/2020AY 2012-13
M/S SABRE TRAVELS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 332/BANG/2018[2012-13]Status: Disposed31/8/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S EYGBS INDIA PVT LTD, BANGALORE
ITA 2984/BANG/2018[2014-15]Status: Disposed31/8/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S. THE HUTTI GOLD MINES COMPANY LTD, BANGALORE
ITA 1339/BANG/2017[2010-11]Status: Disposed31/8/2020AY 2010-11
M/S SUCCESS FACTORS BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 674/BANG/2016[2011-12]Status: Disposed31/8/2020AY 2011-12
DCIT, BANGALORE vs M/S CITIZEN WATCHES (INDIA) PVT. LTD., BANGALORE
ITA 470/BANG/2016[2011-12]Status: Disposed31/8/2020AY 2011-12
SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 559/BANG/2015[2010-11]Status: Disposed31/8/2020AY 2010-11
M/S. NAGAPURA CREDIT CO-OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(2), BANGALORE
ITA 2405/BANG/2019[2016-17]Status: Disposed31/8/2020AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs M/S R R GOLD PALACE, BANGALORE
ITA 905/BANG/2018[2010-11]Status: Disposed31/8/2020AY 2010-11
SMT.B S LEELAVATHI REPRESENTED BY LEGAL HEIR SRI B S N HARI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE
ITA 29/BANG/2018[2010-11]Status: Disposed31/8/2020AY 2010-11