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ITAT Bangalore Bench

18,481 judgments

M/S. GAJANANA URBAN CO-OPERATIVE BANK,HAVERI vs THE DIRECTOR OF INCOME -TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE

ITA 1875/BANG/2019[2006-07]Status: Disposed4/9/2020AY 2006-07

MR. VIVEKANAND PADEGAL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(2)(1), BENGALURU

ITA 923/BANG/2018[2013-14]Status: Disposed4/9/2020AY 2013-14

M/S INTEL CORPORATION,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE

ITA 1287/BANG/2018[2012-13]Status: Disposed4/9/2020AY 2012-13

M/S IMS HEALTH TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 490/BANG/2017[2012-13]Status: Disposed4/9/2020AY 2012-13

M/S INTEL CORPORATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE

ITA 2844/BANG/2017[2013-14]Status: Disposed4/9/2020AY 2013-14

M/S JULY SYSTEMS AND TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 1636/BANG/2017[2013-14]Status: Disposed4/9/2020AY 2013-14

MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 497/BANG/2016[2011-12]Status: Disposed4/9/2020AY 2011-12

ITO, BANGALORE vs M/S SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED, BANGALORE

ITA 403/BANG/2016[2011-12]Status: Disposed4/9/2020AY 2011-12

SRI PRAMOD VIG,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 3(2)(1), BANGALORE

ITA 115/BANG/2020[2011-12]Status: Disposed4/9/2020AY 2011-12

M/S. INTERVIEW MASTER TECHNOLOGY SOLUTIONS PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD- 3(1)(2), BENGALURU

ITA 1813/BANG/2019[2015-16]Status: Disposed4/9/2020AY 2015-16

SABRE TRAVELS TECHNOLOGIES PVT. LTD.,BANGALORE vs ITO, BANGALORE

ITA 698/BANG/2016[2011-12]Status: Disposed4/9/2020AY 2011-12

M/S. UOLO TECHNOLOGY PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 7, BANGALORE

ITA 2557/BANG/2019[2016-17]Status: Disposed3/9/2020AY 2016-17

VASANTH SHAH,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(2)(5), BENGALURU

ITA 1890/BANG/2019[2007-08]Status: Disposed3/9/2020AY 2007-08

MILAN SURESH SHAH,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(5), BENGALURU

ITA 1889/BANG/2019[2007-08]Status: Disposed3/9/2020AY 2007-08

SRI. MANOJ KUMAR SIPANI,BANGALORE vs THE INCOME TAX OFFICER, WARD - 1(1), BANGALORE

ITA 1316/BANG/2019[2008-09]Status: Disposed3/9/2020AY 2008-09

SMT. BASANTI KUMARI,RAICHUR vs THE INCOME TAX OFFICER WARD-5, RAICHUR

ITA 748/BANG/2019[2015-16]Status: Disposed3/9/2020AY 2015-16

SMT. SAPNA NAHATA,BENGALURU vs THE INCOME TAX OFFICER, WARD- 4(3)(3), BENGALURU

ITA 2070/BANG/2019[2010-11]Status: Disposed3/9/2020AY 2010-11

MR. SHANTILAL JIVRAJ SHAH,BANGALORE vs INCOME TAX OFFICER, CIRCLE- 6(2)(1), BANGALORE

ITA 1948/BANG/2019[2012-13]Status: Disposed2/9/2020AY 2012-13

THIMMAIAH HANUMAIAH,RAMANAGARA vs THE INCOME TAX OFFICER, WARD- 1, RAMANAGARAM

ITA 116/BANG/2020[2016-17]Status: Disposed2/9/2020AY 2016-17

M/S. CROWD ANALYTIX SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(2)(1), BANGALORE

ITA 1202/BANG/2019[2015-16]Status: Disposed2/9/2020AY 2015-16