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ITAT Bangalore Bench

18,481 judgments

M/S CHARISHMA HOTELS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE

ITA 3304/BANG/2018[2012-13]Status: Disposed9/9/2020AY 2012-13

SRI HALIMPURE SHARANAPPA PREMSAGAR,BIDAR vs THE INCOME TAX OFFICER WARD-1, BIDAR

ITA 3070/BANG/2018[2014-15]Status: Disposed9/9/2020AY 2014-15

M/S ISSL CPG BPO PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 2795/BANG/2018[2012-13]Status: Disposed9/9/2020AY 2012-13

M/S CROWN HOME ENGINEERS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE

ITA 1572/BANG/2017[2012-13]Status: Disposed9/9/2020AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S REINDEER SOFTWARE SOLUTIONS PVT LTD, BANGALORE

ITA 1354/BANG/2017[2013-14]Status: Disposed9/9/2020AY 2013-14

SMT. RANI BAI,BELLARY vs INCOME TAX OFFICER, WARD- 1, BALLARI

ITA 2368/BANG/2019[2014-15]Status: Disposed9/9/2020AY 2014-15

M/S CHARISHMA HOTELS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(3), BANGALORE

ITA 3305/BANG/2018[2015-16]Status: Disposed9/9/2020AY 2015-16

M/S. SARVODAYA CREDIT CO-OPERATIVE SOCIETY LIMITED,BRAHMAVAR vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD), WARD- 2, UDUPI

ITA 372/BANG/2020[2015-16]Status: Disposed8/9/2020AY 2015-16

INCOME TAX OFFICER, WARD- 4(1)(2), BANGALORE vs M/S. KHODAY INDIA LIMITED, BANGALORE

ITA 2085/BANG/2019[2014-15]Status: Disposed8/9/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -1(1), DAVANAGERE vs M/S DAVANGERE URBAN CO-OP BANK, DAVANAGERE

ITA 2094/BANG/2018[2011-12]Status: Disposed8/9/2020AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLI vs M/S KARNATAKA VIKAS GRAMEEN BANK, DHARWAD

ITA 2054/BANG/2017[2014-15]Status: Disposed8/9/2020AY 2014-15

MR. FAKIRAPPA SAVADATTI,GADAG vs INCOME TAX OFFICER, WARD- 2, GADAG

ITA 386/BANG/2020[2017-18]Status: Disposed8/9/2020AY 2017-18

SHRI. SURENDRA KEDIA,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU

ITA 2183/BANG/2019[2015-16]Status: Disposed8/9/2020AY 2015-16

M/S. MGM TRADING CO,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BENGALURU

ITA 743/BANG/2018[2013-14]Status: Disposed8/9/2020AY 2013-14

M/S. THERAMYT NOVOBIOLOGICS PRIVATE LIMITED,BANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALURU

ITA 1973/BANG/2018[2014-15]Status: Disposed8/9/2020AY 2014-15

INTEWWOVEN SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 672/BANG/2017[2012-13]Status: Disposed8/9/2020AY 2012-13

M/S SOPLAR (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE

ITA 1892/BANG/2017[2013-14]Status: Disposed8/9/2020AY 2013-14

SMT. HITESHI V METHA,BANGALORE vs INCOME TAX OFFICER, WARD- 5(2)(2), BANGALORE

ITA 390/BANG/2020[2008-09]Status: Disposed7/9/2020AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE vs M/S. THERMO KING INDIA PRIVATE LIMITED, BANGALORE

ITA 121/BANG/2020[2008-09]Status: Disposed4/9/2020AY 2008-09

MR. JAIRAM G. KIMMANE,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BENGALURU

ITA 2026/BANG/2019[2013-14]Status: Disposed4/9/2020AY 2013-14