← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. PUNDALIK BHAT,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 2207/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SRI. KUMARAVEL RANGASAMY,BENGALURU vs INCOME TAX OFFICER, WARD- 5(3)(6), BENGALURU
ITA 2195/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SHRI. KUMARAVEL RANGASAMY,BENGALURU vs INCOME TAX OFFICER, WARD - 5(3)(6), BANGALORE
ITA 2194/BANG/2019[2012-13]Status: Disposed10/9/2020AY 2012-13
SRI. GANESH DIVAKAR HABBU,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 2184/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
M/S. GOPALAKRISHNA ASWINI KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BANGALORE
ITA 2105/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
M/S. GOPALAKRISHNA ASWINI KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BANGALORE
ITA 2104/BANG/2019[2011-12]Status: Disposed10/9/2020AY 2011-12
M/S. GLOBAL FINSOL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC TDS, BENGALURU
ITA 2081/BANG/2019[2014-15]Status: Disposed10/9/2020AY 2014-15
M/S MASTURLALPVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(3), BANGALORE, BANGALORE
ITA 377/BANG/2018[2014-15]Status: Disposed10/9/2020AY 2014-15
M/S MASTURLAL PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 376/BANG/2018[2013-14]Status: Disposed10/9/2020AY 2013-14
KODIHALLI HANUMANTAIAH SETTY,BANGALORE vs THE INCOME TAX OFFICER WARD-1, RAMANAGAR
ITA 2647/BANG/2018[2013-14]Status: Disposed10/9/2020AY 2013-14
M/S OZONE SHELTERS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 2556/BANG/2017[2014-15]Status: Disposed10/9/2020AY 2014-15
SYNOPSYS INTERNATIONAL LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE
ITA 1696/BANG/2017[2013-14]Status: Disposed10/9/2020AY 2013-14
M/S IDEB PROJECTS PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 44/BANG/2016[2012-13]Status: Disposed10/9/2020AY 2012-13
SHRI NAGARAJ,MYSORE vs INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 2957/BANG/2018[2009-10]Status: Disposed9/9/2020AY 2009-10
SRI.RAVIKIRAN NETLA,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2123/BANG/2018[2014-15]Status: Disposed9/9/2020AY 2014-15
M/S. CITIZEN WATCHES(INDIA) PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(1), BANGALORE
ITA 629/BANG/2017[2012 - 13]Status: Disposed9/9/2020
M/S.GMR ENERGY LIMITED,BANGALORE vs DY. COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1917/BANG/2016[2007-08]Status: Disposed9/9/2020AY 2007-08
M/S. MANTRI DEVELOPERS PRIVATE LIMITED (AMALGAMATED COMPANY IN RESPECT OF PROCEEDINGS AGAINST THE ERSTWHILE M/S. MANTRI MANSION PRIVATE LIMITED),BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2088/BANG/2019[2017-18]Status: Disposed9/9/2020AY 2017-18
M/S. KOURAVA EDUCATION SOCIETY,HAVERI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 1821/BANG/2019[2019-20]Status: Disposed9/9/2020AY 2019-20
SRI SANDEEP PATIL,BANGALORE vs THE INCOME TAX OFFICER, WARD - 1(3)(5), BANGALORE
ITA 924/BANG/2019[2016-17]Status: Disposed9/9/2020AY 2016-17