← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. GOPALAKRISHNA ASWINI KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(2)(1), BANGALORE
ITA 2106/BANG/2019[2016-17]Status: Disposed10/9/2020AY 2016-17
M/S. GLOBAL FINSOL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC TDS, BENGALURU
ITA 2080/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SRI D SUDHAKAR,CHITRADURGA vs JOINT COMMISSIONER OF INCOME TAX, DAVANGERE RANGE, DAVANAGERE
ITA 81/BANG/2018[2010-11]Status: Disposed10/9/2020AY 2010-11
M/S IDEB PROJECTS PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 43/BANG/2016[2010-11]Status: Disposed10/9/2020AY 2010-11
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 253/BANG/2020[2015-16 (Quarter 4) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 252/BANG/2020[2015-16 (Quarter 3) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 249/BANG/2020[2014-15 (Quarter 2) Form 26Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 248/BANG/2020[2014-15 (Quarter 1) Form 26Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 247/BANG/2020[2014-15 (Quarter 3) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 245/BANG/2020[2013-14 (Quarter 4) Form 27Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 244/BANG/2020[2013-14 (Quarter 4) Form 26Q]Status: Disposed10/9/2020
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE - 1(1), BANGALORE vs M/S. EDGEVERVE SYSTEMS LIMITED, BANGALORE
ITA 13/BANG/2020[2018-19]Status: Disposed10/9/2020AY 2018-19
YARAHALLI CHIKKABYREGOWDA ROOPA,BANGALORE vs INCOME TAX OFFICER, WARD - 3(2)(4), BANGALORE
ITA 761/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
SMT. JACQUELINE MARY DOLPHINA,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 714/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 2664/BANG/2019[2016-17]Status: Disposed10/9/2020AY 2016-17
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 2663/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 2662/BANG/2019[2014-15]Status: Disposed10/9/2020AY 2014-15
M/S. CREATIVE CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 2609/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
SHRI. SARDARMAL SURANA,BANGALORE vs THE INCOME TAX OFFICER, WARD-15(4), BANGALORE
ITA 2383/BANG/2019[2007-08]Status: Disposed10/9/2020AY 2007-08
M/S. FANTASY VANATHILL RETAIL PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 2209/BANG/2019[2015-16]Status: Disposed10/9/2020AY 2015-16
