← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S B B JEWELLERS AND FINANCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 1623/BANG/2018[2013-14]Status: Disposed11/9/2020AY 2013-14
M/S B B JEWELLERS AND FINANCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 1621/BANG/2018[2011-12]Status: Disposed11/9/2020AY 2011-12
PHARM ARC CONSULTING SERVICES GMBH,BANGALORE vs ITO, BANGALORE
ITA 707/BANG/2016[2012-13]Status: Disposed11/9/2020AY 2012-13
M/S. HINDUJA REALTORS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 1992/BANG/2016[2012-13]Status: Disposed11/9/2020AY 2012-13
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 254/BANG/2020[2015-16 (Quarter 4) Form 26Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 251/BANG/2020[2015-16 (Quarter 2) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, BANGALORE
ITA 250/BANG/2020[2014-15 (Quarter 3) Form 26Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 246/BANG/2020[2014-15 (Quarter 2) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 243/BANG/2020[2013-14 (Quarter 3) Form 26Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 242/BANG/2020[2013-14 (Quarter 2) Form 26Q]Status: Disposed10/9/2020
IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD
ITA 241/BANG/2020[2013-14 (Quarter 4) Form 24Q]Status: Disposed10/9/2020
M/S. IIHT TECHNOLOGIES PRIVATE LIMITD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 240/BANG/2020[2013-14 (Quarter 3) Form 24Q]Status: Disposed10/9/2020
M/S. PADANGADY SAHAKARI VYAVASAYIKA SANGHA,BELTHANGADI vs INCOME TAX OFFICER, WARD - 1, PUTTUR
ITA 209/BANG/2020[2016-17]Status: Disposed10/9/2020AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE - 1(1), BANGALORE vs M/S. EDGEVERVE SYSTEMS LIMITED, BANGALORE
ITA 14/BANG/2020[2019-20]Status: Disposed10/9/2020AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(1), BANGALORE vs M/S. EDGEVERVE SYSTEMS LIMITED, BANGALORE
ITA 12/BANG/2020[2017-18]Status: Disposed10/9/2020AY 2017-18
M/S. IIHT TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 2661/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SRI. G. DAYANANDA REDDY (HUF),BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(4), BANGALORE
ITA 2539/BANG/2019[2011-12]Status: Disposed10/9/2020AY 2011-12
SHRI. PUNDALIK BHAT,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 2206/BANG/2019[2012-13]Status: Disposed10/9/2020AY 2012-13
SHRI. SANJU CHACKO,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 2197/BANG/2019[2013-14]Status: Disposed10/9/2020AY 2013-14
SHRI. SANJU CHACKO,BANGALORE vs INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 2196/BANG/2019[2012-13]Status: Disposed10/9/2020AY 2012-13