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ITAT Bangalore Bench

18,481 judgments

M/S HILLTOP GRANITES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(3), BANGALORE

ITA 824/BANG/2017[2012-13]Status: Disposed14/9/2020AY 2012-13

M/S RAJADHANI JEWELLERS,MANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS), MANGALORE

ITA 1144/BANG/2017[2013-14]Status: Disposed14/9/2020AY 2013-14

SMT. SUNITHA PEDAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE

ITA 1823/BANG/2017[2012-13]Status: Disposed14/9/2020AY 2012-13

M/S. IDATA PROFESSIONAL SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 16(2), BANGALORE

ITA 2600/BANG/2019[2011-12]Status: Disposed11/9/2020AY 2011-12

SRI. KORANGRAPADY PRAKASH SHETTY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(2), BANGALORE

ITA 2554/BANG/2019[2015-16]Status: Disposed11/9/2020AY 2015-16

M/S. IDATA PROFESSIONAL SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(4), BANGALORE

ITA 2424/BANG/2019[2011-12]Status: Disposed11/9/2020AY 2011-12

M/S. FORESIGHT AUTOMATION PRODUCTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC - TDS, GHAZIABAD

ITA 2090/BANG/2019[2018-19]Status: Disposed11/9/2020AY 2018-19

MR. KURUBARAHALLI KRISHNAGOWDA JAGADEESH,BANGALORE vs INCOME TAX OFFICER, WARD -6(3)(3), BANGALORE

ITA 1353/BANG/2019[2015-16]Status: Disposed11/9/2020AY 2015-16

M/S. KOKKARNE PRABHAKAR,HUBBALLI vs INCOME TAX OFFICER, WARD - 3(2), HUBBALLI

ITA 1239/BANG/2019[2014-15]Status: Disposed11/9/2020AY 2014-15

SHRI. RAMESH V SHETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE

ITA 104/BANG/2019[2013-14]Status: Disposed11/9/2020AY 2013-14

G VIJAY PADMA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE

ITA 3295/BANG/2018[2007-08]Status: Disposed11/9/2020AY 2007-08

M/S B B JEWELLERS AND FINANCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE

ITA 1622/BANG/2018[2012-13]Status: Disposed11/9/2020AY 2012-13

M/S B B JEWELLERS AND FINANCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE

ITA 1620/BANG/2018[2010-11]Status: Disposed11/9/2020AY 2010-11

M/S B B JEWELLERS AND FINANCE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE

ITA 1619/BANG/2018[2007-08]Status: Disposed11/9/2020AY 2007-08

M/S MERSEN INDIA PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX CIRCLE-11(2), BANGALORE

ITA 2184/BANG/2017[2008-09]Status: Disposed11/9/2020AY 2008-09

M/S. HINDUJA REALTORS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(1), BANGALORE

ITA 1993/BANG/2016[2013-14]Status: Disposed11/9/2020AY 2013-14

PHARN ARC CONSULTING SERVICES GMBH,BANGALORE vs JDIT, BANGALORE

ITA 156/BANG/2015[2011-12]Status: Disposed11/9/2020AY 2011-12

SRI. K. SHANKAR NAIK,DAVANGERE vs INCOME TAX OFFICER, WARD- 3, DAVANGERE

ITA 454/BANG/2020[2009-10]Status: Disposed11/9/2020AY 2009-10

SYED MAQSOODULLA,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(1), BANGALORE

ITA 397/BANG/2019[2015-16]Status: Disposed11/9/2020AY 2015-16

INFOSYS BPM LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE- 2(1), BENGALURU

ITA 1836/BANG/2019[2011-12]Status: Disposed11/9/2020AY 2011-12