← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. DECCAN MINING SYNDICATE PRIVATE LIMITED, BENGALURU
ITA 2232/BANG/2019[2015-16]Status: Disposed18/9/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU vs M/S. ADCOCK INGRAM LIMITED, BANGALORE
ITA 2053/BANG/2019[2014-15]Status: Disposed18/9/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs M/S. ADCOCK INGRAM LIMITED, BANGALORE
ITA 2052/BANG/2019[2011-12]Status: Disposed18/9/2020AY 2011-12
M/S. VARUSHAPRIYA AGRO TECH PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE
ITA 1117/BANG/2019[2012-13]Status: Disposed18/9/2020AY 2012-13
M/S. G CROP PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1017/BANG/2019[2014-15]Status: Disposed18/9/2020AY 2014-15
INCOME TAX OFFICER WARD-6(3)(1), BANGALORE vs SMT R SAVITHA, BANGALORE
ITA 2965/BANG/2018[2014-15]Status: Disposed18/9/2020AY 2014-15
M/S SAHNEY COMMUTATORS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 421/BANG/2017[2012-13]Status: Disposed18/9/2020AY 2012-13
M/S. NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2603/BANG/2019[2015-16]Status: Disposed17/9/2020AY 2015-16
M/S. WINDSOR GARDENS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2599/BANG/2019[2013-14]Status: Disposed17/9/2020AY 2013-14
M/S. SINDHU CARGO SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BENGALURU
ITA 1776/BANG/2019[2016-17]Status: Disposed16/9/2020AY 2016-17
M/S. DHANALAKSHMI JEWELLERS,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 1609/BANG/2017[2012-13]Status: Disposed16/9/2020AY 2012-13
M/S BDK PROCESS EQUIPMENTS INC,HUBLI vs DCIT, HUBLI
ITA 802/BANG/2016[2003-04]Status: Disposed16/9/2020AY 2003-04
ELEMENTS 14 INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 351/BANG/2016[2011-12]Status: Disposed16/9/2020AY 2011-12
BOSCJ LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1582/BANG/2014[2010-11]Status: Disposed16/9/2020AY 2010-11
ASST.C.I.T., BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 1556/BANG/2014[2010-11]Status: Disposed16/9/2020AY 2010-11
M/S FIRST ADVANTAGE GLOBAL OPERATING CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 56/BANG/2019[2014-15]Status: Disposed15/9/2020AY 2014-15
M/S INFOSYS LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS) CIRCLE-2(1), BANGALORE
ITA 2133/BANG/2017[2010-11]Status: Disposed15/9/2020AY 2010-11
M/S. NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 200/BANG/2020[2016-17]Status: Disposed14/9/2020AY 2016-17
M/S ORION MALL MANAGEMENT COMPANY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(2), BANGALORE
ITA 677/BANG/2018[2014-15]Status: Disposed14/9/2020AY 2014-15
SMT ANURADHA RAJENDRA GUPTA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 3255/BANG/2018[2015-16]Status: Disposed14/9/2020AY 2015-16