← All Benches
ITAT Bangalore Bench
18,481 judgments
IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 496/BANG/2016[2011-12]Status: Disposed25/9/2020AY 2011-12
M/S TRX TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 487/BANG/2016[2011-12]Status: Disposed25/9/2020AY 2011-12
GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2144/BANG/2016[2009-10]Status: Disposed25/9/2020AY 2009-10
GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2143/BANG/2016[2008-09]Status: Disposed25/9/2020AY 2008-09
GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2142/BANG/2016[2007-08]Status: Disposed25/9/2020AY 2007-08
IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 615/BANG/2015[2010-11]Status: Disposed25/9/2020AY 2010-11
M/S. UMBEL PROPERTIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 1331/BANG/2019[2014-15]Status: Disposed24/9/2020AY 2014-15
M/S. UMBEL PROPERTIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 1330/BANG/2019[2013-14]Status: Disposed24/9/2020AY 2013-14
Y C GOPINATH,BANGALORE vs INCOME TAX OFFICER WARD-6(3), BANGALORE
ITA 3223/BANG/2018[2009-10]Status: Disposed24/9/2020AY 2009-10
SMT K LEELAVATHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 741/BANG/2017[2005-06]Status: Disposed24/9/2020AY 2005-06
SHRI. SOBHAGMAL KUMAR AMARISH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2537/BANG/2019[2016-17]Status: Disposed22/9/2020AY 2016-17
SHRI SOBHAGMAL KUMAR AMARISH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2536/BANG/2019[2015-16]Status: Disposed22/9/2020AY 2015-16
PROVIMI ANIMAL NUTRITION INIDA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1226/BANG/2016[2010-11]Status: Disposed22/9/2020AY 2010-11
M/S. OBULAPURAM MINING COMPANY PRIVATE LIMITED,BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 180/BANG/2020[2008-09]Status: Disposed21/9/2020AY 2008-09
SMT. MUNILAKSHMI,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 2065/BANG/2019[2015-16]Status: Disposed21/9/2020AY 2015-16
SMT. LAKSHMI DEVI,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE
ITA 2064/BANG/2019[2015-16]Status: Disposed21/9/2020AY 2015-16
SRI NISHANTH JAIN,BANGALORE vs THE INCOME TAX OFFICER, WARD - 5(3)(3), BANGALORE
ITA 674/BANG/2019[2014-15]Status: Disposed18/9/2020AY 2014-15
M/S. KINGFISHER FINVEST INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 2642/BANG/2019[2015-16]Status: Disposed18/9/2020AY 2015-16
M/S. KINGFISHER FINVEST INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 2641/BANG/2019[2013-14]Status: Disposed18/9/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KINGFISHER FINVEST INDIA LIMITED, BANGALORE
ITA 2477/BANG/2019[2013-14]Status: Disposed18/9/2020AY 2013-14
