← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANGERE vs THE CHITRADURGA DISTRICT CO-OP BANK LIMITED, CHITRADURGA
ITA 1937/BANG/2018[2012-13]Status: Disposed29/9/2020AY 2012-13
M/S. TAAQ MUSIC PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 7(1)(1), BANGALORE
ITA 161/BANG/2020[2013-14]Status: Disposed28/9/2020AY 2013-14
M/S. LINEAGE POWER PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 2309/BANG/2019[2015-16]Status: Disposed28/9/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S LMG BRANDS INDIA PVT LTD, BANGALORE
ITA 3291/BANG/2018[2008-09]Status: Disposed28/9/2020AY 2008-09
TATA ADVANCED MATERIALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 2182/BANG/2018[2008-09]Status: Disposed28/9/2020AY 2008-09
M/S TATA ADVANCED MATERIALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 2181/BANG/2018[2005-06]Status: Disposed28/9/2020AY 2005-06
INCOME TAX OFFICER, WARD-1(2), MYSORE vs SMT. MAMATHA MOHAN, MYSORE
ITA 2706/BANG/2017[2008-09]Status: Disposed28/9/2020AY 2008-09
M/S LG SOFT INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 52/BANG/2016[2011-12]Status: Disposed28/9/2020AY 2011-12
ASST.C.I.T., BANGALORE vs M/S APPLIED MATERIALS INDIA PRIVATE LIMITED, BANGALORE
ITA 39/BANG/2016[2011-12]Status: Disposed28/9/2020AY 2011-12
ASST.C.I.T., MYSORE vs SRI. R KRISHNA, MYSORE
ITA 1195/BANG/2016[2008-09]Status: Disposed28/9/2020AY 2008-09
M/S. VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), BANGALORE
ITA 70/BANG/2020[2006-07]Status: Disposed25/9/2020AY 2006-07
M/S. ROLLS-ROYCE INTERNATIONAL LIMITED,DERBY DERBYSHIRE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION,CIRCLE- 2(1), BANGALORE
ITA 2607/BANG/2019[2010-11]Status: Disposed25/9/2020AY 2010-11
SMT. VEENA SOBHAGMAL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(2)(1), BANGALORE
ITA 2538/BANG/2019[2015-16]Status: Disposed25/9/2020AY 2015-16
SRI. NITYANAND M. SHET,LAXMESHWAR vs THE INCOME TAX OFFICER WARD -1, GADAG
ITA 1443/BANG/2019[2014-15]Status: Disposed25/9/2020AY 2014-15
MR. SANDEEP SAMANTHA,MANGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX CPC - TDS, GHAZIABAD
ITA 1235/BANG/2019[2016-17]Status: Disposed25/9/2020AY 2016-17
AMARISH KUMAR SOBHAGMAL (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 2811/BANG/2018[2015-16]Status: Disposed25/9/2020AY 2015-16
M/S ENSTAGE SOFTWARE PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(4), BANGALORE
ITA 583/BANG/2017[2012-13]Status: Disposed25/9/2020AY 2012-13
M/S.JINDAL ALUMINIUM LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 324/BANG/2017[2012-13]Status: Disposed25/9/2020AY 2012-13
OCEWEN FINANCIAL SOLUTIONS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 686/BANG/2016[2011-12]Status: Disposed25/9/2020AY 2011-12
DCIT, BANGALORE vs OCWEN FINANCIAL SOLUTIONS PVT. LTD., BANGALORE
ITA 511/BANG/2016[2011-12]Status: Disposed25/9/2020AY 2011-12
