← All Benches
ITAT Bangalore Bench
18,481 judgments
MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI
ITA 177/BANG/2020[2015-16]Status: Disposed29/9/2020AY 2015-16
MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI
ITA 176/BANG/2020[2014-15]Status: Disposed29/9/2020AY 2014-15
MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI
ITA 175/BANG/2020[2013-14]Status: Disposed29/9/2020AY 2013-14
MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI
ITA 174/BANG/2020[2012-13]Status: Disposed29/9/2020AY 2012-13
MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI
ITA 173/BANG/2020[2011-12]Status: Disposed29/9/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE vs M/S. SOBHA RENAISSANCE INFORMATION TECHNOLOGY PRIVATE LIMITED, BANGALORE
ITA 2516/BANG/2019[2008-09]Status: Disposed29/9/2020AY 2008-09
SHRI. DILIP SURANA L/R OF LATE SRI. GHEWARCHAND SURANA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2)(1), BENGALURU
ITA 2382/BANG/2019[2008-09]Status: Disposed29/9/2020AY 2008-09
SMT. BHAWARI BAI SURANA L/R OF LATE SRI. GHEWARCHAND SURANA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE
ITA 2371/BANG/2019[2008-09]Status: Disposed29/9/2020AY 2008-09
M/S. THE MERCHANTS LIBERAL CO-OPERATIVE BANK LIMITED,GADAG vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1559/BANG/2019[2015-16]Status: Disposed29/9/2020AY 2015-16
M/S. THE MERCHANTS LIBERAL CO-OPERATIVE BANK LIMITED,GADAG vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1558/BANG/2019[2014-15]Status: Disposed29/9/2020AY 2014-15
M/S. THE MERCHANTS LIBERAL CO-OPERATIVE BANK LIMITED,GADAG vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1557/BANG/2019[2013-14]Status: Disposed29/9/2020AY 2013-14
M/S. THE MERCHANTS LIBERAL CO-OPERATIVE BANK LIMITED,GADAG vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1556/BANG/2019[2009-10]Status: Disposed29/9/2020AY 2009-10
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1542/BANG/2019[2014-15]Status: Disposed29/9/2020AY 2014-15
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1541/BANG/2019[2013-14]Status: Disposed29/9/2020AY 2013-14
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1540/BANG/2019[2012-13]Status: Disposed29/9/2020AY 2012-13
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1539/BANG/2019[2011-12]Status: Disposed29/9/2020AY 2011-12
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1538/BANG/2019[2010-11]Status: Disposed29/9/2020AY 2010-11
M/S. THE URBAN CO-OPERATIVE BANK LIMITED,BHALKI vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATIONS), BANGALORE
ITA 1537/BANG/2019[2009-10]Status: Disposed29/9/2020AY 2009-10
M/S ANANDA SOCIAL AND EDUCATIONAL TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 587/BANG/2018[2001-02]Status: Disposed29/9/2020AY 2001-02
M/S. THE CHITRADURGA DISTRICT CO-OP CENTRAL BANK LTD,CHITRADURGA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), DAVANGERE
ITA 2120/BANG/2018[2012-13]Status: Disposed29/9/2020AY 2012-13
