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ITAT Bangalore Bench

18,481 judgments

SHRI. ANIL GUPTA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

ITA 211/BANG/2020[2014-15]Status: Disposed30/9/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE vs M/S. AVASARALA TECHNOLOGIES PRIVATE LIMITED, BANGALORE

ITA 112/BANG/2020[2013-14]Status: Disposed30/9/2020AY 2013-14

LIKITH KOTHARI,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(1), BANGALORE

ITA 700/BANG/2019[2015-16]Status: Disposed30/9/2020AY 2015-16

LIKITH KOTHARI,BANGALORE vs INCOME TAX OFFICER, WARD - 2(2)(1), BANGALORE

ITA 619/BANG/2019[2014-15]Status: Disposed30/9/2020AY 2014-15

M/S. KOLAR DISRTICT NIRMITH KENDRA,KOLAR vs THE INCOME TAX OFFICER, TDS WARD- 2(3), BANGALORE

ITA 1748/BANG/2019[2014-15]Status: Disposed30/9/2020AY 2014-15

M/S. KOLAR DISTRICK NIRMITHI KENDRA,KOLAR vs THE INCOME TAX OFFICER, TDS WARD- 2(3), BENGALURU

ITA 1747/BANG/2019[2013-14]Status: Disposed30/9/2020AY 2013-14

M/S. ABHAY KUMAR CHOUDHARY,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE

ITA 1152/BANG/2019[2014-15]Status: Disposed30/9/2020AY 2014-15

SHIVAPRASAD KOWDI,DHARWAD vs INCOME TAX OFFICER, WARD-2(1), HUBBALLI

ITA 182/BANG/2018[2009-10]Status: Disposed30/9/2020AY 2009-10

SHRI KANTILAL GIRIDHARLAL JAIN,HOSPET vs INCOME TAX OFFICER WARD-1, HOSPET

ITA 1572/BANG/2018[2015-16]Status: Disposed30/9/2020AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S COFFEE DAY GLOBAL LTD, BANGALORE

ITA 816/BANG/2017[2012-13]Status: Disposed30/9/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S COFFEE DAY GLOBAL LIMITED, BANGALORE

ITA 815/BANG/2017[2011-12]Status: Disposed30/9/2020AY 2011-12

M/S K.E.KANTHESH,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIMOGA

ITA 2486/BANG/2017[2011-12]Status: Disposed30/9/2020AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S LAKSHMI VANKETESH TRANSPORT, HOSPET

ITA 1791/BANG/2017[2010-11]Status: Disposed30/9/2020AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S LAKSHMI VANKETESH MINERALS, HOSPET

ITA 1790/BANG/2017[2010-11]Status: Disposed30/9/2020AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S LAKSHMI VENKETESH MINERALS, HOSPET

ITA 1789/BANG/2017[2009-10]Status: Disposed30/9/2020AY 2009-10

CERNER HEALTHCARE SOLUTIONS PVT LTD,BANGALORE vs INCOME TAX OFFICER, WARD-11(1), BANGALORE

ITA 1088/BANG/2014[2009-10]Status: Disposed30/9/2020AY 2009-10

ITO, BANGALORE vs M/S CERNER HEALTH CARE SOLUTIONS PVT. LTD., BANGALORE

ITA 1044/BANG/2014[2009-10]Status: Disposed30/9/2020AY 2009-10

M/S. SY TECH ENGINEERING PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER (TDS), WARD- 3(2), BANGALORE

ITA 328/BANG/2020[2012-13]Status: Disposed29/9/2020AY 2012-13

MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI

ITA 179/BANG/2020[2017-18]Status: Disposed29/9/2020AY 2017-18

MOHAMMED SIRJAHMED UMACHIGI SABEEL,HUBBALLI vs INCOME TAX OFFICER, WARD- 3(4), HUBBALLI

ITA 178/BANG/2020[2016-17]Status: Disposed29/9/2020AY 2016-17