← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S TUV RHEINLAND (INDIA) PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 2554/BANG/2018[2010-11]Status: Disposed5/10/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE vs SRI VINOD NARAPPA REDDY, BANGALORE
ITA 1855/BANG/2018[2015-16]Status: Disposed5/10/2020AY 2015-16
DEPUTY CMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE vs SRI VINOD NARAPPA REDDY, BENGALORE
ITA 1854/BANG/2018[2014-15]Status: Disposed5/10/2020AY 2014-15
DEPUTY CMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE vs SRI VINOD NARAPPA REDDY, BANGALORE
ITA 1853/BANG/2018[2013-14]Status: Disposed5/10/2020AY 2013-14
M/S ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE, BANGALORE
ITA 114/BANG/2018[2009-10]Status: Disposed5/10/2020AY 2009-10
M/S ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE, BANGALORE
ITA 113/BANG/2018[2009-10]Status: Disposed5/10/2020AY 2009-10
M/S ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE, BANGALORE
ITA 112/BANG/2018[2012-13]Status: Disposed5/10/2020AY 2012-13
ACER INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITA 111/BANG/2018[2012-13]Status: Disposed5/10/2020AY 2012-13
ACER INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITA 110/BANG/2018[2011-12]Status: Disposed5/10/2020AY 2011-12
M/S ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE, BANGALORE
ITA 109/BANG/2018[2011-12]Status: Disposed5/10/2020AY 2011-12
M/S ACER INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE
ITA 108/BANG/2018[2010-11]Status: Disposed5/10/2020AY 2010-11
ACER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (IT) CIRCLE-1(1), BANGALORE
ITA 107/BANG/2018[2010-11]Status: Disposed5/10/2020AY 2010-11
M/S. INDECA SPORTING GOODS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU
ITA 2811/BANG/2017[2013-14]Status: Disposed5/10/2020AY 2013-14
ASST.C.I.T., BANGALORE vs M/S WIPRO LTD., BANGALORE
ITA 609/BANG/2016[2011-12]Status: Disposed5/10/2020AY 2011-12
ITO, BANGALORE vs M/S THE KARNATAKA STATE CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD., BANGALORE
ITA 534/BANG/2016[2012-13]Status: Disposed5/10/2020AY 2012-13
DCIT, BANGALORE vs M/S WIPRO LTD., BANGALORE
ITA 467/BANG/2015[2010-11]Status: Disposed5/10/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECHNOART CONTRUCTIONS PVT LTD, BANGALORE
ITA 190/BANG/2019[2010-11]Status: Disposed1/10/2020AY 2010-11
SMT. FATHIMUNNISA (C ZAMRUTH PASHA KHURESH, LEGAL HEIRS OF THE FATHIMUNNISA (DECEASED)),BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(2), BANGALORE
ITA 1711/BANG/2019[2015-16]Status: Disposed1/10/2020AY 2015-16
M/S EMC SOFTWARE AND SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-2, BANGALORE
ITA 3375/BANG/2018[2014-15]Status: Disposed1/10/2020AY 2014-15
M/S. GMR CORPORATE AFFAIRS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (OSD), RANGE - 3(1), BANGALORE
ITA 224/BANG/2020[2016-17]Status: Disposed30/9/2020AY 2016-17
