← All Benches
ITAT Bangalore Bench
18,481 judgments
K.S. ESHWARAPPA,SHIMOGA vs DCIT, SHIMOGA
ITA 1291/BANG/2016[2007-08]Status: Disposed7/10/2020AY 2007-08
M/S. CRIYAGEN AGRI & BIOTECH PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 2, BANGALORE
ITA 477/BANG/2020[2015-16]Status: Disposed6/10/2020AY 2015-16
M/S. HITECH COMPRINT PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BENGALURU
ITA 5/BANG/2019[2010-11]Status: Disposed6/10/2020AY 2010-11
M/S. AMBIENCE PROPERTIES,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1), BENGALURU
ITA 2504/BANG/2019[2007-08]Status: Disposed6/10/2020AY 2007-08
M/S. EUROFINS ADVINUS LIMITED (FORMERLY ADVINUS THERAPEUTICS LIMITED),BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2497/BANG/2019[2008-09]Status: Disposed6/10/2020AY 2008-09
M/S BGSE FINANCIALS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 3130/BANG/2018[2013-14]Status: Disposed6/10/2020AY 2013-14
HASHAM INVESTMENTS & TRADING CO PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 2484/BANG/2017[2009-10]Status: Disposed6/10/2020AY 2009-10
M/S KVR HOLDINGS,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 1081/BANG/2017[2012-13]Status: Disposed6/10/2020AY 2012-13
M/S. SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE
ITA 404/BANG/2020[2013-14]Status: Disposed5/10/2020AY 2013-14
M/S. SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE
ITA 403/BANG/2020[2012-13]Status: Disposed5/10/2020AY 2012-13
M/S. SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE
ITA 402/BANG/2020[2011-12]Status: Disposed5/10/2020AY 2011-12
RAMAKRISHNA PARAMAHAMSA KALLURI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(3)(1), BANGALORE
ITA 201/BANG/2020[2005-06]Status: Disposed5/10/2020AY 2005-06
M/S. YARAHALLI CHIKKABYREGOWDA ROOPA,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(4), BENGALURU
ITA 2343/BANG/2019[2016-17]Status: Disposed5/10/2020AY 2016-17
SMT. P. HEMAMALINI,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(1), BENGALURU
ITA 2230/BANG/2019[2008-09]Status: Disposed5/10/2020AY 2008-09
SMT. LAKSHMAMMA,BANGALORE vs THE INCOME TAX OFFICER, WARD - 4(3)(4), BANGALORE
ITA 1126/BANG/2019[2009-10]Status: Disposed5/10/2020AY 2009-10
PRADEEP JAYANNA,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BENGALURU
ITA 876/BANG/2018[2008-2009]Status: Disposed5/10/2020AY 2008-2009
SRI POLLEYALLI RAM MOHAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 802/BANG/2018[2014-15]Status: Disposed5/10/2020AY 2014-15
TUV RHEINLAND (INDIA) PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2557/BANG/2018[2014-15]Status: Disposed5/10/2020AY 2014-15
M/S TUV RHEINLAND (INDIA) PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2556/BANG/2018[2012-13]Status: Disposed5/10/2020AY 2012-13
M/S TUV RHEINLAND (INDIA) PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 2555/BANG/2018[2011-12]Status: Disposed5/10/2020AY 2011-12
