← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 1(1)(1), BANGALORE vs M/S. ANTARIKSH SOFTECH PRIVATE LIMITED, BANGALORE
ITA 2534/BANG/2019[2016-17]Status: Disposed9/10/2020AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE vs M/S. CEC SOMA CICI JOINT VENTURE, BENGALURU
ITA 2501/BANG/2019[2013-14]Status: Disposed9/10/2020AY 2013-14
NU - TECH PRASIDDHI CONSORTIUM,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, TDS, RANGE- 18, BANGALORE
ITA 1703/BANG/2019[2011-12]Status: Disposed9/10/2020AY 2011-12
M/S. NXP INDIA PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX- 6, NEW DELHI
ITA 1343/BANG/2019[2012-13]Status: Disposed9/10/2020AY 2012-13
SHRI. N. R. KUMARASWAMY,BANGALORE vs THE INCOME TAX OFFICER, WARD - 7(2)(5), BANGALORE
ITA 1167/BANG/2019[2011-12]Status: Disposed9/10/2020AY 2011-12
JOSEPH DAVARAJ KOILPILLAI,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE
ITA 3239/BANG/2018[2014-15]Status: Disposed9/10/2020AY 2014-15
VARADAVINAYAKA CREDIT SAHAKARA SANGHA NIYAMITH,BALLARI vs INCOME TAX OFFICER WARD-2, BALLARY
ITA 2638/BANG/2018[2015-16]Status: Disposed9/10/2020AY 2015-16
M/S PRESTIGE AMUSEUMENTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1689/BANG/2018[2014-15]Status: Disposed9/10/2020AY 2014-15
BODA VENKATA NAGESWARA RAO,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1676/BANG/2018[2013-14]Status: Disposed9/10/2020AY 2013-14
BODA VENKATA NAGEWARA RAO,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1675/BANG/2018[2011-12]Status: Disposed9/10/2020AY 2011-12
M/S LALITH GANGADHAR CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1124/BANG/2018[2012-13]Status: Disposed9/10/2020AY 2012-13
DR.BHASKAR.S,PUTTUR vs INCOME TAX OFFICER WARD-1, PUTTUR
ITA 848/BANG/2017[2011-12]Status: Disposed9/10/2020AY 2011-12
M/S.CISCO SYSTEMS CAPITAL (INDIA) PRIVATE. LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 180/BANG/2017[2012-13]Status: Disposed9/10/2020AY 2012-13
M/S DAN CONSTRUCTIONS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 760/BANG/2016[2011-12]Status: Disposed9/10/2020AY 2011-12
M/S. TIBETAN RABGAYLING PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,GURUPURA vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 392/BANG/2020[2015-16]Status: Disposed8/10/2020AY 2015-16
SRI. RAVI SHANKAR SHETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE
ITA 28/BANG/2020[2015-16]Status: Disposed8/10/2020AY 2015-16
SRI HARALURU RAGHURAMA REDDY DIWAKAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME - TAX, CIRCLE - 4(3)(1), BANGALORE
ITA 926/BANG/2019[2013-14]Status: Disposed8/10/2020AY 2013-14
M/S. COFFEEDAY ENTERPRISES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BAGALORE
ITA 459/BANG/2020[2014-15]Status: Disposed7/10/2020AY 2014-15
JOINT COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS), CIRCLE-1, BANGALORE vs M/S. INSTITUTE OF MANPOWER PLANNING AND TRAINING, BANGALORE
ITA 420/BANG/2020[2015-16]Status: Disposed7/10/2020AY 2015-16
JOINT COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS), CIRCLE-1, BANGALORE vs M/S. INSTITUTE OF MANPOWER PLANNING AND TRAINING, BANGALORE
ITA 419/BANG/2020[2014-15]Status: Disposed7/10/2020AY 2014-15