← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. HAIDER NOMAN KHORAKIWALA,MYSURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), MYSURU
ITA 2367/BANG/2019[2015-16]Status: Disposed13/10/2020AY 2015-16
AT & T CORP,UNITED STATES vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE
ITA 2084/BANG/2019[2010-11]Status: Disposed13/10/2020AY 2010-11
SRI BHAGAVAN MAHAVEER JAIN EDUCATIONAL & CULTURAL TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BENGALURU
ITA 1870/BANG/2019[2017-18]Status: Disposed13/10/2020AY 2017-18
SHRI. MANJUNATH KARIYAPPA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(2)(2), BANGALORE
ITA 1780/BANG/2019[2015-16]Status: Disposed13/10/2020AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, MANGALURU vs M/S. CATHOLIC DIOCESE OF KARWAR, KARWAR
ITA 1300/BANG/2019[2015-16]Status: Disposed13/10/2020AY 2015-16
M/S EF INFORMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 270/BANG/2016[2011-12]Status: Disposed13/10/2020AY 2011-12
DCIT, BANGALORE vs M/S EYGBS INDIA PVT. LTD., BANGALORE
ITA 218/BANG/2015[2010-11]Status: Disposed13/10/2020AY 2010-11
M/S EYGBS(INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 199/BANG/2015[2010-11]Status: Disposed13/10/2020AY 2010-11
SRI. RANJANBALA,HOSAPETE vs THE INCOME TAX OFFICER, WARD- 1, HOSAPETE
ITA 2410/BANG/2019[2013-14]Status: Disposed12/10/2020AY 2013-14
M/S BENGAL SHRIRAM HITECH CITY PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(3), BANGALORE
ITA 122/BANG/2019[2014-15]Status: Disposed12/10/2020AY 2014-15
M/S BENGAL SHRIRAM HITECH CITY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 121/BANG/2019[2013-14]Status: Disposed12/10/2020AY 2013-14
M/S DISHA POWER CORPORATION PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-2(1)(3), BANGALORE
ITA 509/BANG/2018[2014-15]Status: Disposed12/10/2020AY 2014-15
BENGAL SHRIRAM HITECH CITY PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 1341/BANG/2017[2012-13]Status: Disposed12/10/2020AY 2012-13
DCIT, BANGALORE vs M/S NTT DATA GLOBAL DELIVERY SERVICES PVT. LTD., BANGALORE
ITA 653/BANG/2016[2011-12]Status: Disposed12/10/2020AY 2011-12
VARSHA V JADHAV,BANGALORE vs ASST. CIT, BANGALORE
ITA 1611/BANG/2014[2004-05]Status: Disposed12/10/2020AY 2004-05
WEBEX COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 1615/BANG/2012[2008-09]Status: Disposed12/10/2020AY 2008-09
SRI GHANCHI SAMAJ PURNESHWAR DHAM TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 476/BANG/2020[NA]Status: Disposed9/10/2020
VALENCIA NUTRITION LIMITED (EARLIER KNOWN AS VALENCIA NUTRITION PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 474/BANG/2020[2016-17]Status: Disposed9/10/2020AY 2016-17
VALENCIA NUTRITION LIMITED (EARLIER KNOWN AS VALENCIA NUTRITION PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 473/BANG/2020[2015-16]Status: Disposed9/10/2020AY 2015-16
SHRI. K. VAITHEESWARAN,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEAL) -5, BANGALORE
ITA 471/BANG/2020[2013-14]Status: Disposed9/10/2020AY 2013-14
