M/S EF INFORMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs. DCIT, BANGALORE
ITA 270/BANG/2016Status: DisposedITAT Bangalore13 October 2020AY 2011-122 pages
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Per N.V. Vasudevan, Vice President
1.
The Tribunal disposed of this appeal by order dated 14.08.2020. At page 5 of the order, the references to the comparable company mentioned as ‘Persistent Systems & Solutions Ltd.’ at para 8 & 9 of the order is substituted to read as “Persistent Systems Ltd.”
Sd/- Sd/- ( B R BASKARAN ) ( N V VASUDEVAN ) ACCOUNTANT MEMBER VICE PRESIDENT Bangalore, Dated, the 13th October, 2020. /Desai S Murthy /
Corrig. to IT(TP)A No.270/Bang/2016 Page 2 of 2
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