← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S KRISHNA GRAMEENA BANK,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI

ITA 1102/BANG/2018[2012-13]Status: Disposed16/10/2020AY 2012-13

NALLURPALLI UNNIKRISHNAN SRINIVAS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE

ITA 1343/BANG/2017[2012-13]Status: Disposed16/10/2020AY 2012-13

BROADCOM COMMUNICATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 704/BANG/2016[2011-12]Status: Disposed16/10/2020AY 2011-12

PERMASTEELISA (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1072/BANG/2016[2010-11]Status: Disposed16/10/2020AY 2010-11

PERMASTEELISA (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1071/BANG/2016[2009-10]Status: Disposed16/10/2020AY 2009-10

M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs INCOME TAX OFFICER WARD-1(5), HUBBALLI

ITA 612/BANG/2020[2017-18]Status: Disposed15/10/2020AY 2017-18

M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBBALLI

ITA 608/BANG/2020[2009-10]Status: Disposed15/10/2020AY 2009-10

CDM SMITH INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

ITA 602/BANG/2020[2016-17]Status: Disposed15/10/2020AY 2016-17

KOTA SATYAM BALKRISHNA SETTY,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(4), BANGALORE

ITA 169/BANG/2020[2015-16]Status: Disposed15/10/2020AY 2015-16

WIPRO LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION- CIRCLE -2(2), BANGALORE

ITA 581/BANG/2019[2010-11]Status: Pending15/10/2020AY 2010-11

M/S. XALTED INFORMATION SYSTEMS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE

ITA 461/BANG/2020[2013-14]Status: Disposed14/10/2020AY 2013-14

M/S. GS E-COMMERCE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE

ITA 335/BANG/2020[2016-17]Status: Disposed14/10/2020AY 2016-17

M/S SONUS NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE

ITA 396/BANG/2019[2009-10]Status: Disposed14/10/2020AY 2009-10

SRI.LOKESH M, LR OF SMT MALATHI LOKESH,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BANGALORE

ITA 293/BANG/2019[2013-14]Status: Disposed14/10/2020AY 2013-14

SRI.LOKESH M,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BANGALORE

ITA 292/BANG/2019[2013-14]Status: Disposed14/10/2020AY 2013-14

ESTATE OF LATE DR. S. ZAKAULLA MASOOD,BENGALURU vs INCOME TAX OFFICER, WARD-1(3)(4), BENGALURU

ITA 775/BANG/2018[2010-11]Status: Disposed14/10/2020AY 2010-11

M/S NIKE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE

ITA 3321/BANG/2018[2014-15]Status: Disposed14/10/2020AY 2014-15

M/S.NIKE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 739/BANG/2017[2012-13]Status: Disposed14/10/2020AY 2012-13

NIKE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 804/BANG/2016[2011-12]Status: Disposed14/10/2020AY 2011-12

NIKE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 330/BANG/2015[2010-11]Status: Disposed14/10/2020AY 2010-11